High Courts02 May 2024Disposed Of

Shoaib Alam @ Bobby Vs State (Nct Of Delhi)

Delhi High Court · (2024) 05 DEL CK 0183

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 161, 164, 437(1), 437(2), 439(1), 439Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 153A, 201, 302, 365, 436, 505
High Courts01 May 2024Allowed

Pritpal Singh Vs State & Anr.

Delhi High Court · (2024) 05 DEL CK 4351

Code of Criminal Procedure, 1973-Section 482Arms Act, 1959-Section 25, 25(1)(a), 45(D)Arms Act, 1878-Section 19(1)(f)
High Courts01 May 2024Dismissed

Smt. Sudha Dewan Vs M/s. JMD Buildcon

Delhi High Court · (2024) 05 DEL CK 4356

Code of Civil Procedure, 1908-Section 96, Order XLI, 151Commercial Courts Act, 2015-Section 13(1A)Indian Partnership Act, 1932-Section 69(2), 9, 59