High Courts02 May 2024Disposed Of
Ritu Rajput Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 4385
IPC-Section 363Cr.P.C-Section 164
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,268 of 6,586
High Courts02 May 2024Disposed Of
Sujata Kulshreshtra Vs Triveni Media Ltd
Delhi High Court · (2024) 05 DEL CK 4420
Companies Act, 1956-Sections 433, 434, 439, 10E(1), 485(1)Companies Act, 2013-Section 434, Chapter XX, 290Companies (Court) Rules, 1959-Rule 26
High Courts02 May 2024Disposed Of
Amit Saini Vs Sandeep Gautam & Anr.
Delhi High Court · (2024) 05 DEL CK 4419
Motor Vehicles Act, 1988-Section 173, 50(1)(a)(i), 2(30)
High Courts02 May 2024Dismissed
Ador Welding Ltd. & Anr. Vs Bansal Weld Pvt. Ltd.
Delhi High Court · (2024) 05 DEL CK 4112
Companies Act, 1956-Sections 433(e), 434Limitation Act, 1963-Section 14Code of Civil Procedure, 1908-Order XXIII Rule 2, XXIII Rule 1
High Courts02 May 2024Dismissed
Baby Yogita Arora Vs Neeraj Kumar Vishwakarma & Anr.
Delhi High Court · (2024) 05 DEL CK 4115
Motor Vehicles Act, 1988-Section 173, 166, 140, 133, 146, 196Code of Criminal Procedure, 1973-Section 161IPC-Sections 279, 337
High Courts02 May 2024Dismissed
Kotak Mahindra General Insurance Co. Ltd Vs Afroj & Ors.
Delhi High Court · (2024) 05 DEL CK 4116
Motor Vehicles Act, 1988-Section 173, 166/140
High Courts02 May 2024Disposed Of
National Insurance Co. Ltd. Vs Anil Kumar & Ors.
Delhi High Court · (2024) 05 DEL CK 4117
Motor Vehicles Act, 1988-Section 173, 2(9), 2(30), 2(10)Indian Penal Code, 1860-Section 279/337/338Civil Procedure Code, 1908-Order XLI Rule 33
High Courts02 May 2024Disposed Of
Om Kumar & Ors. Vs The State (NCT Of Delhi) & Ors.
Delhi High Court · (2024) 05 DEL CK 3863
Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 354, 452, 506, 34
High Courts02 May 2024Disposed Of
Gulzar Ahmed & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3860
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4
High Courts02 May 2024Disposed Of
Deepak @ Sunny Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3856
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(1)
High Courts02 May 2024Dismissed
Rajat (Minor) Through His Father And Natural Gurdian Shri Vikas Vs The Secretary, Minisrty Of Social Justice & Empowerment Government Of India & Anr
Delhi High Court · (2024) 05 DEL CK 3960
Constitution of India-Article 226
High Courts02 May 2024Dismissed
Adarsh Teotia Vs Netra Institute Of Geoinformatics Management And Technologies Foundation & Ors.
Delhi High Court · (2024) 05 DEL CK 3985
Constitution of India-Article 226
High Courts02 May 2024Allowed
Adavya Arya Through His Father Manish Vs Directorate Of Education & Anr.
Delhi High Court · (2024) 05 DEL CK 3988
High Courts02 May 2024Disposed Of
Manya Gupta (Minor) Through Her Father Surender Gupta Vs Directorate Of Education & Anr.
Delhi High Court · (2024) 05 DEL CK 3991
High Courts02 May 2024Disposed Of
Abhash Kumar Jha Vs Kendriya Vidyalaya Sangathan & Ors.
Delhi High Court · (2024) 05 DEL CK 3993
High Courts02 May 2024Disposed Of
Sanjay Kaushik Vs State of NCT of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4051
Constitution of India-Article 226, 227Code of Criminal Procedure-Section 482, 46(4)Delhi High Court Rules for 'Practice in the Trial of Criminal Cases'-Section 6
High Courts02 May 2024Disposed Of
Gulfam Vs State (NCT of Delhi)
Delhi High Court · (2024) 05 DEL CK 4078
Code of Criminal Procedure, 1973-Section 439, 161, 164, 437(2), 439(1), 437(1)Indian Penal Code, 1860-Sections 365, 302, 201, 34, 147, 148, 149, 436, 153-A, 505, 120-BUnlawful Activities (Prevention) Act, 1967-Sections 13, 16, 17, 18 and 43-D(5)
High Courts02 May 2024Dismissed
Nazim Vs State (NCT Of Delhi)
Delhi High Court · (2024) 05 DEL CK 4086
Code of Criminal Procedure, 1973-Section 439, 161, 164, 437(2), 439(1), 437(1)Indian Penal Code, 1860-Sections 365/302/201/34, 147/148/149/436/153-A/505/120-B
High Courts02 May 2024Disposed Of
Javed Vs State (NCT Of Delhi)
Delhi High Court · (2024) 05 DEL CK 4090
Code of Criminal Procedure, 1973-Section 439, 161, 164, 437(2), 439(1), 437(1)Indian Penal Code, 1860-Sections 365, 302, 201, 34, 147, 148, 149, 436, 153-A, 505, 120-BUnlawful Activities (Prevention) Act, 1967-Sections 13, 16, 17, 18, 43-D(5)
High Courts02 May 2024Dismissed
Shri Karrar Husain Khan Vs N C T Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4095
Code of Criminal Procedure, 1973-Section 482, Chapter XIVIndian Penal Code, 1860-Sections 420, 406, 120B