Delhi High Court Judgments

High Courts06 May 2024Disposed Of

IFFCO-Tokio General Insurance Company Ltd. Vs Nupur Singh & Ors.

Delhi High Court · (2024) 05 DEL CK 4119

Motor Vehicles Act, 1988-Section 173, 166, 140, 2(9), 2(30), 2(10)IPC-Sections 279, 337, 304ACivil Procedure Code, 1908-Order I Rule 10, 14 Rule 5

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High Courts06 May 2024Disposed Of

Commissioner Of Customs Vs Naresh Chandan

Delhi High Court · (2024) 05 DEL CK 4454

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High Courts06 May 2024Disposed Of

Commissioner Of Customs Vs Balaji Exports

Delhi High Court · (2024) 05 DEL CK 4451

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High Courts06 May 2024Disposed Of

Rajesh Dhamija & Ors. Vs Inder Kumar Dhamija & Ors.

Delhi High Court · (2024) 05 DEL CK 4471

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order VII Rule 11, VIII Rule 1A, XI Rule 2 & 14, XVIII Rule 17Benami Transactions (Prohibitions) Act, 1988

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High Courts06 May 2024Dismissed

Dinesh Chandra Gupta Vs Tajinder Pal Singh & Anr.

Delhi High Court · (2024) 05 DEL CK 4470

Limitation Act-Section 5, Article 124Constitution of India-Article 227CPC-Section 114, Order XLVII Rule 1 & 2, 151, XLI Rule 17, XLVII Rule 1

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High Courts06 May 2024Disposed Of

Firoz Ansari & Ors. Vs State Of NCT Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3861

Code of Criminal Procedure, 1973-Section 482, 82, 83IPC-Sections 498A, 406, 174A, 34Dowry Prohibition Act, 1961-Section 4

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High Courts06 May 2024Disposed Of

Deepak Bhatla & Ors. Vs State & Anr.

Delhi High Court · (2024) 05 DEL CK 3858

Code of Criminal Procedure, 1973-Section 482, 82IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts06 May 2024Disposed Of

Manish Kumar & Ors. Vs The State (N.C.T. Of Delhi) & Anr.

Delhi High Court · (2024) 05 DEL CK 3855

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts06 May 2024Disposed Of

Rajan Kashyap Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3854

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 34Hindu Marriage Act-Section 13B(2)

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High Courts06 May 2024Dismissed

Delhi MSW Solutions Limited (DMSWSL) Vs The Deputy Labour Commissioner (Central) & Ors

Delhi High Court · (2024) 05 DEL CK 3950

Constitution of India-Articles 226, 227, 14, 16, 39(d), 141, 142Contract Labour (Regulation & Abolition) Act, 1970-Sections 2(c), 2(e), 2(g), 7, 7(2), 12, 13, 21, 21(4)Contract Labour (Regulation and Abolition) Central Rules, 1971-Rule 25(2)(v)(a), 25(2)(v), 25(v)(a)

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High Courts06 May 2024Dismissed

Azad Singh Negi Vs Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3928

Constitution of India-Article 226, 227

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High Courts06 May 2024Dismissed

Ashwani Joseph Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3926

Constitution of India-Article 226, 227

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High Courts06 May 2024Dismissed

Vijay Singh Bhakuni Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3924

Constitution of India-Article 226, 227

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High Courts06 May 2024Dismissed

Ankit Mishra & Anr. Vs Santosh Sharma & Ors.

Delhi High Court · (2024) 05 DEL CK 3990

Indian Penal Code, 1860-Section 156(3)Code of Civil Procedure, 1908-Section 47, 471, 151, 35-A, 60, Order I, II, VII Rule 11, X Rule 10, XI Rule 14, XXI Rule 2, XXI Rule 11, XXI Rule 22, XXI Rule 35, XXI Rule 97, XXI Rule 98(2), XXI Rule 99, XXI Rule 100, XXI Rule 101, XXI Rules 97 to 103, XL Rule 1, XLVII Rule 58, XLVII Rule 97, XLVII Rules 97 to 103Constitution of India-Article 25

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High Courts06 May 2024Dismissed