High Courts13 May 2024Dismissed
Meenakshi Gupta & Anr. Vs The State & Ors.
Delhi High Court · (2024) 05 DEL CK 4081
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,251 of 6,586
High Courts13 May 2024Disposed Of
Hari Parvat Financial Advisors And Consultants Private Limited Vs Office Of The Collector Of Stamps, Chanakyapuri, Government Of NCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 4083
Indian Stamp Act, 1899-Section 31, 56
High Courts13 May 2024Dismissed
Vikas Gupta Vs Wiley India Private Limited & Ors.
Delhi High Court · (2024) 05 DEL CK 3744
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 141
High Courts13 May 2024Partly Allowed
Mrs. Sangeeta Mulwani & Anr. Vs Mrs. Kavita Keswani
Delhi High Court · (2024) 05 DEL CK 3707
CPC-Section 9, 151, VII Rule 11Indian Succession Act, 1925-Section 272, 278Specific Relief Act, 1963-Section 31, 34
High Courts13 May 2024Disposed Of
Amandeep Singh Uberoi Vs Tripping Mr Pink Private Limited
Delhi High Court · (2024) 05 DEL CK 3700
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 29, 2(h), 31(5), 34(2), 34, Fourth Schedule, 12(1), 12(5)
High Courts13 May 2024Disposed Of
Parnika Commeercial And Estate Pvt. Ltd. Vs Union Of India & Anr.
Delhi High Court · (2024) 05 DEL CK 3699
Arbitration and Conciliation Act, 1996-Section 11(6), Fourth Schedule, 12(1), 12(5)
High Courts13 May 2024Allowed
Zamil Steel Buildings India Pvt. Ltd. Vs Cinda Engineering & Construction Private Limited
Delhi High Court · (2024) 05 DEL CK 3698
Arbitration and Conciliation Act, 1996-Section 11(5), 9, 21, 11(6), 11, 12(1), 12(5), 12, Fourth ScheduleCompanies Act, 1956Indian Limitation Act-Article 137 of Schedule
High Courts13 May 2024Allowed
M/S Sanmati Geo Textiles Vs M/S Linkcon And Dignity Infra Projects JV
Delhi High Court · (2024) 05 DEL CK 3696
Arbitration and Conciliation Act, 1996-Section 11(6), Fourth Schedule, 12(1), 12(5)
High Courts13 May 2024Dismissed
M/S Durga Builders Private Limited Vs M/S Sonal Developers Private Limited & Ors.
Delhi High Court · (2024) 05 DEL CK 3694
Companies Act, 2013-Section 248, 250, 137, 248(2), 248(5), 252CPC-Order XXII Rule 4, XXII Rule 8
High Courts13 May 2024Allowed
M/S Blooming Orchid Vs FP Life Education Foundation
Delhi High Court · (2024) 05 DEL CK 3759
Arbitration and Conciliation Act, 1996-Sections 11(6), 11, 12(1), 12(5), 21, 23(4), 29ALimitation Act, 1963-Article 137 of the ScheduleDelhi International Arbitration Centre Rules
High Courts13 May 2024Allowed
Sh. Nikhil Sehgal Vs State (NCT of Delhi)
Delhi High Court · (2024) 05 DEL CK 3760
Indian Succession Act, 1925-Section 276, 63, 63(a), 63(b), 63(c), 276(2)(a)Indian Evidence Act, 1872-Section 68CPC-Order 6 Rule 17
High Courts13 May 2024Dismissed
Shiv Lal Doda Vs Pernord Ricard India Pvt. Ltd. & Anr.
Delhi High Court · (2024) 05 DEL CK 3603
Code of Civil Procedure, 1908-Order VII, Rule 11The Commercial Courts Act, 2015-Section 13(1A)
High Courts13 May 2024Allowed
M/s Satnam And Company Vs ICICI Bank Limited
Delhi High Court · (2024) 05 DEL CK 3602
Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order VII Rule 11, VII Rule 13
High Courts13 May 2024Dismissed
Masasasong Ao Vs National Iinvestigation Agency
Delhi High Court · (2024) 05 DEL CK 3494
Income Tax Act, 1961-Section 131 (1A)Indian Penal Code, 1860-Section 120-B, 201, 384, 465, 467Unlawful Activities (Prevention) Act, 1967-Section 17, 18, 20, 21, 43(D)(5), Chapter IV, First Schedule
High Courts13 May 2024Dismissed
Casa 2 Stays Pvt. Ltd. Vs Comfia Ecom Private Ltd.
Delhi High Court · (2024) 05 DEL CK 3822
Code of Civil Procedure, 1908-Section 152Micro, Small and Medium Enterprises Development Act, 2006
High Courts13 May 2024Dismissed
Shovendra Jha Vs Director General CRPF & Ors
Delhi High Court · (2024) 05 DEL CK 3851
Central Reserve Police Force Act, 1949-Section 11(1)CRPF Rules, 1955-Rule 27Constitution of India-Article 226
High Courts13 May 2024Disposed Of
New Shershah ITC Vs Directorate General Of Training & Anr.
Delhi High Court · (2024) 05 DEL CK 3452
High Courts13 May 2024Dismissed
Dagaji Bapu Grape Growers Co-Operative Society Ltd. & Anr. Vs District Magistrate (South East), Returning Officer, Nafed & Ors.
Delhi High Court · (2024) 05 DEL CK 0039
Maharashtra Co-operative Societies Act, 1960 — Section 103(3)
High Courts13 May 2024Disposed Of
M/S Sanmati Geo Textiles Vs M/S Linkcon And Dignity Infra Projects JV
Delhi High Court · (2024) 05 DEL CK 0038
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts13 May 2024Dismissed
Casa 2 Stays Pvt. Ltd. Vs Comfia Ecom Private Ltd.
Delhi High Court · (2024) 05 DEL CK 0031
Code of Civil Procedure, 1908 — Section 152