High Courts17 May 2024
Sporting & Outdoor Ad-Agency Private Ltd. Vs Netlinkblue Media Private Limited
Delhi High Court · (2024) 05 DEL CK 3433
Companies Act, 1956-Section 446(2), 456, 446Companies (Court) Rules, 1959-Rule 130
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,240 of 6,586
High Courts17 May 2024Allowed
Anjali Verma & Anr. Vs Govt Of Nct Of Delhi Through Chief Secretary & Ors.
Delhi High Court · (2024) 05 DEL CK 3420
Constitution of India-Article 226
High Courts17 May 2024
Sporting & Outdoor Ad-Agency Private Ltd. Vs Netlinkblue Media Private Limtied
Delhi High Court · (2024) 05 DEL CK 0162
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 446, 446(2), 456
High Courts17 May 2024Disposed Of
Vandana Gupta Vs Surender Kumar Since Deceased Thr Lrs
Delhi High Court · (2024) 05 DEL CK 0161
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B(8)
High Courts17 May 2024Dismissed
Suraj Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2024) 05 DEL CK 0160
Code of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 34, 323, 365
High Courts17 May 2024Disposed Of
Anjali Verma & Anr Vs Govt Of Nct Of Delhi Through Chief Secretary & Ors
Delhi High Court · (2024) 05 DEL CK 0159
Constitution of India, 1950 — Article 226
High Courts17 May 2024Disposed Of
Harsh Kumar @ Harish Kumar Vs District Magistrate North
Delhi High Court · (2024) 05 DEL CK 0158
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 17(1)(a)
High Courts17 May 2024Disposed Of
Raju Vs Amit Yadav And Anr
Delhi High Court · (2024) 05 DEL CK 0157
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 — Rule 13
High Courts17 May 2024Disposed Of
Meenu Garg And Anr. Vs Union Bank Of India
Delhi High Court · (2024) 05 DEL CK 0156
Income Tax Act, 1961 — Section 132(1), 132(3)
High Courts17 May 2024Disposed Of
Dharam Dev Sharma Vs Virender Singh
Delhi High Court · (2024) 05 DEL CK 0155
High Courts17 May 2024Dismissed
Vijay Malhotra Vs Directorate Of Education And Ors
Delhi High Court · (2024) 05 DEL CK 0154
High Courts17 May 2024Allowed
Meena Sajnani Vs Registrar (Co-Operative Societies) And Ors
Delhi High Court · (2024) 05 DEL CK 0153
Constitution of India, 1950 — Article 226
High Courts17 May 2024Disposed Of
Shiv Raj Dedha & Ors. Vs State Of Nct Of Delhi Through Station House Officer & Ors.
Delhi High Court · (2024) 05 DEL CK 0152
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 506
High Courts17 May 2024Disposed Of
Inderjeet Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 05 DEL CK 0151
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 352, 354A, 506, 509
High Courts17 May 2024Disposed Of
Salman @ Salman Khan And Anr. Vs Govt Of Nct Of Delhi And Ors.
Delhi High Court · (2024) 05 DEL CK 0150
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324, 341, 506
High Courts17 May 2024
M/S Leo Ispat Limited Vs Hind Steel Sales & Ors
Delhi High Court · (2024) 05 DEL CK 0149
Code of Civil Procedure, 1908 — Section 151, Order 37Negotiable Instruments Act, 1881 — Section 138Commercial Courts Act, 2015 — Section 2(1)(c)(i)
High Courts17 May 2024Disposed Of
RSB Projects Limited Vs Union Of India
Delhi High Court · (2024) 05 DEL CK 0148
Arbitration and Conciliation Act, 1996 — Section 11, 12(1), 12(5)
High Courts17 May 2024Disposed Of
Delhivery Limited Vs Far Left Retail Private Limited
Delhi High Court · (2024) 05 DEL CK 0147
Arbitration and Conciliation Act, 1996 — Section 11(5), 12(1), 12(5), 21
High Courts17 May 2024Disposed Of
M/S D.T.C. Vs Rajinder Singh, Driver
Delhi High Court · (2024) 05 DEL CK 0146
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 279, 304A, 338