High Courts20 May 2024Dismissed
M/s. Pardarshi Vs Union Of India Through Secretary Ministry Of Commerce And Industry & Ors.
Delhi High Court · (2024) 05 DEL CK 3416
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,237 of 6,586
High Courts20 May 2024Allowed
Sks College Of Education Vs National Council For Teacher Education & Ors
Delhi High Court · (2024) 05 DEL CK 0130
High Courts20 May 2024Disposed Of
Sovereign School Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 0129
High Courts20 May 2024Dismissed
North Delhi Municipal Corporation Vs Sudha Sharma
Delhi High Court · (2024) 05 DEL CK 0128
Constitution of India, 1950 — Article 226, 227
High Courts20 May 2024
We, The People Of India Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0126
Code of Civil Procedure, 1908 — Section 151
High Courts20 May 2024Disposed Of
M/S. Umang Realtech Private Limited Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0125
Central Goods and Services Tax Act, 2017 — Section 73, 73(9), 75(3)Delhi Goods and Services Tax Act, 2017 — Section 75(4)
High Courts20 May 2024Disposed Of
Ravi Parkash Goel, Proprietor Of M/S. Gopish Pharma Vs Sales Tax Officer Class II/Avato, Ward 71, Delhi & Anr
Delhi High Court · (2024) 05 DEL CK 0124
Central Goods and Services Tax Act, 2017 — Section 29, 29(2)
High Courts20 May 2024Disposed Of
Prince Anand & Anr. Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2024) 05 DEL CK 0080
High Courts20 May 2024Allowed
Shrishti Kumari Through Her Next Friend And Natural Father Mr. Santosh Kumar Vs Jawahar Navodaya Vidyalaya & Ors
Delhi High Court · (2024) 05 DEL CK 0079
Constitution of India, 1950 — Article 14
High Courts20 May 2024Allowed
Master Vansh Rathor Vs Maharaja Agrasen Model School And Anr
Delhi High Court · (2024) 05 DEL CK 0078
Right of Children to Free and Compulsory Education Act, 2009 — Section 12(2)
High Courts20 May 2024Disposed Of
Aditya Ptc College Vs National Council For Teacher Education And Anr
Delhi High Court · (2024) 05 DEL CK 0077
High Courts17 May 2024Allowed
Meena Sajnani Vs Registrar (Co-Operative Societies) & Ors.
Delhi High Court · (2024) 05 DEL CK 4189
Constitution of India-Article 226
High Courts17 May 2024Dismissed
Vijay Malhotra Vs Directorate Of Education & Ors
Delhi High Court · (2024) 05 DEL CK 4186
Delhi School Education Act and Rules, 1973
High Courts17 May 2024Dismissed
Naseem Bano Vs Kotak Mahindra Bank Ltd. & Ors.
Delhi High Court · (2024) 05 DEL CK 4182
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 18
High Courts17 May 2024Disposed Of
Raju Vs Mr Amit Yadav & Anr.
Delhi High Court · (2024) 05 DEL CK 4250
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017-Rule 13
High Courts17 May 2024Disposed Of
Charat Singh Vs Rajiv Kumar & Ors.
Delhi High Court · (2024) 05 DEL CK 4249
High Courts17 May 2024Disposed Of
Smt Meenu Garg & Anr. Vs Union Bank Of India
Delhi High Court · (2024) 05 DEL CK 4248
Income Tax Act, 1961-Section 132(1), 132(3)
High Courts17 May 2024Disposed Of
Dharam Dev Sharma Vs Virender Singh
Delhi High Court · (2024) 05 DEL CK 4246
High Courts17 May 2024Allowed
Ms. Sangeeta Vs The Delhi United Christian Sr. Sec. School & Anr.
Delhi High Court · (2024) 05 DEL CK 4307
Constitution of India-Articles 226, 227, 30(1)Delhi School Education Rules, 1973-Rules 47, 64(1)(b), 64(1)(e), 64(1)(g), 96
High Courts17 May 2024Disposed Of
Harsh Kumar @ Harish Kumar Vs District Magistrate North
Delhi High Court · (2024) 05 DEL CK 4303
Constitution of India, 1950-Article 226Land Acquisition Act, 1894-Section 4, 17(1)(a), 6RTI Act, 2005