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Delhi High Court judgments

1,31,711 judgments · page 1,234 of 6,586

High Courts20 May 2024Dismissed

Yunus Khan Vs State NCT Of Delhi

Delhi High Court · (2024) 05 DEL CK 4269

NDPS Act-Section 21(c), 25, 29, 37, 41(2), 42, 42(2), 50, 52ACr.P.C.-Section 161, 165, 439Evidence Act-Section 25, 26
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High Courts20 May 2024Allowed

Shradha Surana Vs Narcotics Control Bureau & Anr.

Delhi High Court · (2024) 05 DEL CK 4360

Code of Criminal Procedure, 1973-Section 439, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(ii)(b), 21(a), 22(b), 22(c), 23(c), 27A, 29, 37, 42, 53, 67Evidence Act-Section 25
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High Courts20 May 2024Allowed

Sanjay Khatri Vs State Of Nct Of Delhi

Delhi High Court · (2024) 05 DEL CK 4362

Code of Criminal Procedure, 1973-Section 438, 164Indian Penal Code, 1860-Section 354, 354B, 506(II), 498AProtection of Children from Sexual Offences Act, 2012-Section 10, 29, 3, 5, 7, 9
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High Courts20 May 2024Dismissed

Vishal @ Golu Vs State NCT Of Delhi

Delhi High Court · (2024) 05 DEL CK 4340

Code of Criminal Procedure, 1973-Section 397, 167(2), clause (a)(ii) of the proviso to Section 167(2), Explanation I to Section 167(2), Chapter XXXIIINarcotic and Psychotropic Substances Act, 1985-Sections 19, 21, 24, 29, 27A, 36A(4), 61Constitution of India-Article 21
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High Courts20 May 2024Allowed

Shradha Surana Vs Narcotics Control Bureau

Delhi High Court · (2024) 05 DEL CK 4339

Code of Criminal Procedure, 1973-Section 439, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20, 22, 29, 37, 42, 53, 67Evidence Act-Section 25
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High Courts20 May 2024Allowed

Bhoodev Singh Vs State

Delhi High Court · (2024) 05 DEL CK 4338

Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Section 376
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High Courts20 May 2024Allowed

Vineet Vs State

Delhi High Court · (2024) 05 DEL CK 4337

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 323, 341, 34, 302, 304, 304 Part IConstitution of India-Article 21
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