High Courts31 May 2024Disposed Of
Akash & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4488
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34D.P. Act-Section 4
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,209 of 6,586
High Courts31 May 2024Partly Allowed
Delhi College Of Special Education Vs Rehabilitation Council Of India
Delhi High Court · (2024) 05 DEL CK 4482
Rehabilitation Council of India Act, 1992-Sections 3(3)(a), (b), (e), 11(2), 18, 28, 29, 29(i)Rehabilitation Council of India Regulations, 1997-Regulations 7, 12, 24, 24(4), 24(9)PwD Act, 1995
High Courts31 May 2024Allowed
Dr Chayan Jain & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 3871
High Courts31 May 2024Disposed Of
Harsimran Singh Vs Ravinder Kaur Pasricha
Delhi High Court · (2024) 05 DEL CK 3868
High Courts31 May 2024Dismissed
Kalyan Ram Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2024) 05 DEL CK 3931
Code of Criminal Procedure, 1973-Section 439NDPS Act-Sections 21, 25, 29, 50, 37(1)(b)(ii), 18, 35 and 54
High Courts31 May 2024
Anand Kumar & Ors. Vs The State & Anr.
Delhi High Court · (2024) 05 DEL CK 3945
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts31 May 2024Allowed
Ved Parkash @ Kuku & Ors. Vs The State Govt Of NCT & Anr.
Delhi High Court · (2024) 05 DEL CK 3948
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406
High Courts31 May 2024Disposed Of
Dinesh Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3949
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts31 May 2024Disposed Of
Manish & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3951
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts31 May 2024Disposed Of
Mahender Ji Patwa Alias Mahender Pal & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3952
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts31 May 2024
Hemant Kumar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3953
Code of Criminal Procedure, 1973-Section 482IPC-Sections 406, 498A, 34
High Courts31 May 2024Disposed Of
Md Rustam Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3954
Code of Criminal Procedure, 1973-Section 482IPC-Section 408
High Courts31 May 2024Disposed Of
Sh. Vipin & Ors. Vs The State (Govt. Of NCT Of Delhi Through SHO PS-Dwarka South) & Anr.
Delhi High Court · (2024) 05 DEL CK 3956
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts31 May 2024Dismissed
Sawhney Rubber Industries Vs Jawahar Prasad
Delhi High Court · (2024) 05 DEL CK 3982
Constitution of India-Articles 226 and 227Industrial Disputes Act, 1947-Section 2(s), 9A, 17-B, 25-F, 25-N, 25-FFFMinimum Wages Act, 1948
High Courts31 May 2024Dismissed
Atlas Logistic Pvt Ltd Vs Mr Jitendra Kumar
Delhi High Court · (2024) 05 DEL CK 3979
Constitution of India-Articles 226, 227, 136Industrial Disputes Act, 1947-Section 2(2), 25, 25-B, 25-D, 25-F, 25-H, 11-A, 17APayment of Wages Act-Section 13A(1), Sub-Clause (2)
High Courts31 May 2024Disposed Of
Municipal Corporation Of Delhi Vs Sandeep Yadav & Ors.
Delhi High Court · (2024) 05 DEL CK 3983
Constitution of India-Article 226, 227, 14Industrial Disputes Act, 1947-Section 2(s), 2(ra), 10, 5th ScheduleDelhi Municipal Corporation Act, 1957
High Courts31 May 2024Dismissed
Sawhney Rubber Industries Vs Workmen
Delhi High Court · (2024) 05 DEL CK 3984
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 25F, 10, 10(1), 2(k), 36, 2(j)Factory Act, 1948
High Courts31 May 2024Dismissed
Mohkam Singh Vs Delhi Jal Board & Ors.
Delhi High Court · 2023 INSC 646
Constitution of India-Articles 226, 227, 14, 16, 19, 21Minimum Wages Act, 1948Industrial Disputes Act, 1947-Section 25-F
High Courts31 May 2024Dismissed
M/S. Wyan Industries Pvt. Ltd. Vs Smt. Ishwari Devi & Anr.
Delhi High Court · (2024) 05 DEL CK 3977
Constitution of India-Articles 226, 227Employees' Compensation Act, 1923-Section 4A(3)(b), 30, 31
High Courts31 May 2024Disposed Of
Asian Private ITI Vs Directorate General Of Training
Delhi High Court · (2024) 05 DEL CK 4019