COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,184 of 6,586

High Courts10 Jul 2024Dismissed

Mohamad Imran Vs Union Of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2590

Constitution of India-Article 226, 227The Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2022-Section 13, 17, 174Recovery of Debts Due to Banks and Financial Institutions Act, 1993

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High Courts10 Jul 2024Dismissed

Smt. Gauri Bhalla Vs Sh. Ashish Bhalla & Ors.

Delhi High Court · (2024) 07 DEL CK 2592

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High Courts10 Jul 2024Disposed Of

Vikash Kumar Jha Vs State & Anr.

Delhi High Court · (2024) 07 DEL CK 2635

Code of Criminal Procedure, 1973-Section 482IPC-Sections 354, 354A, 408

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High Courts10 Jul 2024Disposed Of

Jatin Kumar Chaurasia & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2636

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34, 354BHindu Marriage Act-Section 13B(2)

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High Courts10 Jul 2024Disposed Of

Atul Goyal & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2640

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts10 Jul 2024Disposed Of

Sagar Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2642

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 354A, 354D, 506, 509

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High Courts10 Jul 2024Dismissed

Rajbir Singh & Anr. Vs Sanjeevan Prakash & Anr.

Delhi High Court · (2024) 07 DEL CK 2287

Limitation Act, 1963-Section 5, 23, Article 75Code of Civil Procedure, 1908-Section 151, 115, Order VII Rule 11(d), 10I.P.C.-Section 325, 506, 509, 34

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High Courts10 Jul 2024Dismissed

Rajesh Chawla Vs Delhi Development Authority & Ors.

Delhi High Court · (2024) 07 DEL CK 2286

Code of Civil Procedure, 1908-Section 115, Order XXXIX Rule 1 and 2Indian Easements Act, 1882-Section 52, 64Essential Commodities Act, 1955-Section 3

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High Courts10 Jul 2024Dismissed

Shanti Devi Vs Delhi Development Authority & Ors.

Delhi High Court · (2024) 07 DEL CK 2282

Code of Civil Procedure, 1908-Section 115, Order XXXIX Rule 1 and 2Delhi Shops and Establishment Act, 1954Indian Easements Act, 1882-Section 52, 64

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High Courts10 Jul 2024Dismissed

M S Antarctica Properties Company Limited Vs Delhi Metro Rail Corporation Limited

Delhi High Court · (2024) 07 DEL CK 2104

Constitution of India-Article 14

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High Courts10 Jul 2024Disposed Of

Tannu Ruhela Vs State NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2068

Cr.P.C-Section 439, 482NDPS Act-Section 50, 52A, 42, 52, 37, 41, 42(1), Second Proviso to Section 42(1), 42(2)UAPA-Section 43-D(5)

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High Courts10 Jul 2024Dismissed

Ramdev Mukhiya @ Ramrekh Vs State NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2067

BNSS, 2023-Section 438, 442, 528IPC-Section 300, Exception 1 of Section 300, 302, 304

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High Courts10 Jul 2024Disposed Of

Shahnawaz Mohamed Hanif Malang Vs Union Of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2066

Constitution of India-Article 226Cr.P.C-Section 482Customs Act, 1962-Section 108

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High Courts10 Jul 2024Disposed Of

Shahnawaz Mohamed Hanif Malang Vs Union Of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2065

Constitution of India-Article 226Cr.P.C-Section 482Customs Act, 1962-Section 108

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High Courts10 Jul 2024Allowed

M/s Combitic Global Caplet Pvt. Ltd. Vs Sh. Suraj Chauhan

Delhi High Court · (2024) 07 DEL CK 2064

Negotiable Instrument Act-Section 138Companies Act, 2013

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High Courts10 Jul 2024

M/s Lakshman Pran Data Enterprises Vs The Commissioner Of Delhi Goods And Service Tax, Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2783

Central Goods and Services Act, 2017-Section 73(10), 73(9), 168A, 73Delhi Goods and Service Tax Act, 2017-Section 73, 75(4)

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High Courts10 Jul 2024Disposed Of

M/S Rajdhani Trading Co. Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2778

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High Courts10 Jul 2024Allowed

Kamla Vohra Vs Sales Tax Officer Class II/AVATO Ward 52

Delhi High Court · (2024) 07 DEL CK 2776

Central Goods and Services Tax Act, 2017-Section 73, 169

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High Courts10 Jul 2024Disposed Of

Mr. Ghanshyam Karshanbhai Paghdal Vs M/s Radha Pallavi Exports

Delhi High Court · (2024) 07 DEL CK 0023

Code of Civil Procedure, 1908 — Section 151, Order 10Commercial Court Act, 2015 — Section 12A

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High Courts10 Jul 2024Dismissed

Ankur Ghildiyal Vs Sanjeev Puri

Delhi High Court · (2024) 07 DEL CK 0022

Code of Civil Procedure, 1908 — Section 151, Order 26 Rule 12(2)

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