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Delhi High Court judgments

1,31,711 judgments · page 1,177 of 6,586

High Courts15 Jul 2024Dismissed

M/s CRI Limited Vs Pran Nath Mehta & Ors.

Delhi High Court · (2024) 07 DEL CK 2612

Constitution of India-Article 227Code of Civil Procedure-Order VII Rule 11, Section 151, 10, XV-A, XXVI Rule 9, XXXIX Rule 1 & 2, 7 Rule 11Delhi Rent Control Act, 1958-Section 14(1)(a)(b) and (j), 26(3), 15(1), 50, 27, 3(c), 6A, 8
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High Courts15 Jul 2024Dismissed

Inder Pal & Ors. Vs Jagat Pal

Delhi High Court · (2024) 07 DEL CK 2283

Code of Civil Procedure, 1908-Section 115, 151, 12, Order VII Rule 11, 7 Rule 11, 7 Rule 11(d), 14 Rule 2, 16 Rule 1Specific Relief Act, 1963-Section 6Code of Criminal Procedure, 1973-Section 200, 156(3)
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High Courts15 Jul 2024Disposed Of

Saroj Khemka Vs Mukat Behari Khemka & Ors.

Delhi High Court · (2024) 07 DEL CK 2237

Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6A), 12, 21, 43(1), 43(2)Arbitration and Conciliation (Amendment) Act 2015-Section 11Arbitration and Conciliation (Amendment) Act, 2019-Section 3(v)
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High Courts15 Jul 2024Dismissed

Veerpal Kaur Vs State Bank Of India & Anr.

Delhi High Court · (2024) 07 DEL CK 2171

Constitution of India-Article 226State Bank of India Officers' Service Rules, 1992-Rule 16(3)(a)State Bank of Hyderabad (Officers) Service Regulations, 1979
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High Courts15 Jul 2024Allowed

Kamla Varma & Ors. Vs Surendra Pal Singh

Delhi High Court · (2024) 07 DEL CK 2062

Civil Procedure Code, 1908-Section 9, 151Specific Relief Act, 1963-Section 34Registration Act, 1908-Section 17, 17(2), 17(2) Clause (iv), 17(2)(v), 49, 49(1)(a)
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