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Delhi High Court judgments

1,31,711 judgments · page 1,143 of 6,586

High Courts05 Aug 2024Allowed

Raju Garg @ Naveen Vs State & Anr.

Delhi High Court · (2024) 08 DEL CK 1569

Code of Criminal Procedure, 1973-Section 482, 397(3), 397, 401, 397(1), 483, 227, 228Indian Penal Code-Sections 420, 467, 468, 471, 406, 120BSARFAESI Act, 2002
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High Courts05 Aug 2024Dismissed

State Vs Shatrughan

Delhi High Court · (2024) 08 DEL CK 1572

Indian Penal Code, 1860-Sections 363, 376Protection of Children from Sexual Offences Act, 2012-Section 6CrPC-Sections 164, 227, 228
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High Courts05 Aug 2024Dismissed

Manjeet Singh Vs Sant Kaur

Delhi High Court · (2024) 08 DEL CK 1640

Constitution of India-Article 227, 226/227, 21CPC-Order XXIII Rule 1, VII Rule 11, XXXII Rules 1 to 14
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High Courts05 Aug 2024Disposed Of

Poonam & Anr. Vs Nemo

Delhi High Court · (2024) 08 DEL CK 1774

Hindu Marriage Act, 1955-Section 13B(1), 13B(2), 23(2)CPC-Order 32-A Rule 3Family Courts Act-Section 9
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High Courts05 Aug 2024

Mr. Vikas Vij & Anr. Vs Mr. Vikram Vij & Ors.

Delhi High Court · (2024) 08 DEL CK 1982

Code of Civil Procedure-Order XXIII, XXIII Rule 1, XXIII Rule 1(1), XXIII Rule 1(2), XXIII Rule 1(2) Clause (a), XXIII Rule 1(2) Clause (b), XXIII Rule 1(3), XXIII Rule 4, XXIII Rule 4(b), Section 9Delhi High Court Act, 1966-Section 5
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