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Delhi High Court judgments

1,31,711 judgments · page 1,124 of 6,586

High Courts16 Aug 2024Dismissed

Darshan Dabas Vs State (NCT of Delhi)

Delhi High Court · (2024) 08 DEL CK 2115

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 302, 364A, 201, 120B, 34, 307, 323, 336, 174A, 186, 353, 506, 147, 148, 149, 427, 452Arms Act-Section 25, 27, 54, 59, 25A
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High Courts16 Aug 2024Allowed

Ankur Kumar & Ors. Vs Ginni Verma & Anr.

Delhi High Court · (2024) 08 DEL CK 2102

Delhi Rent Control Act, 1958-Section 25-B(8), 14(1)(e), Third Schedule, 25-B(4), 14(7), 25-B, 12(1)(e), 12(l)(f), 14-A, 14-B, 14-C, 14-D, 25-B(5), 25-B(6), 25-B(7), Chapter III-A
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High Courts16 Aug 2024Allowed

Kabushiki Kaisha Toshiba Vs Tosiba Appliances Co.

Delhi High Court · (2024) 08 DEL CK 2291

Trade and Merchandise Marks Act, 1958-Section 111, 21(2), 29, 29(1), 2(1)(d), 33, 33(a), 33(b), 18Code of Civil Procedure, 1908-Order VI Rule 17, XIII Rule 2, VII Rule 10A, VI Rule 14, XXIX Rule 1, VII Rule 14, XXXIX Rules 1 and 2Delhi High Court (Original Side) Rules, 1967-Rule 3(38) of Chapter II
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