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Delhi High Court judgments

1,31,711 judgments · page 1,095 of 6,586

High Courts03 Sept 2024Disposed Of

Vinesh Sharma Vs M/s Vijay Cotswin Pvt Ltd

Delhi High Court · (2024) 09 DEL CK 0028

Constitution of India, 1950 — Article 227Civil Procedure Code, 1908 — Order 11 Rule 1, Order 11 Rule 1(5), Order 12 Rule 8Bhartiya Shakshya Adhiniyam, 2023 — Section 63
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High Courts03 Sept 2024Dismissed

Ajindra Kumar Puri & Ors Vs State & Anr

Delhi High Court · (2024) 09 DEL CK 0023

Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 154, 156(3), 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 424
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High Courts03 Sept 2024Dismissed

Kishan Kumar & Anr Vs State & Anr

Delhi High Court · (2024) 09 DEL CK 0022

Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 154, 156(3), 482Indian Penal Code, 1860 — Section 34, 120B, 420
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High Courts03 Sept 2024Dismissed

Tej Bhan & Ors Vs State & Anr

Delhi High Court · (2024) 09 DEL CK 0021

Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 421, 422, 467, 471, 477(a), 506(ii)
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High Courts03 Sept 2024Dismissed

Harsh Consul Vs State & Anr

Delhi High Court · (2024) 09 DEL CK 0020

Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 467, 471
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High Courts03 Sept 2024Dismissed

Sajjad Alam Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2024) 09 DEL CK 0017

Code of Criminal Procedure 1973 — Section 161, 164, 437(1), 439(1)Indian Penal Code, 1860 — Section 224, 377Protection of Children from Sexual Offences Act, 2012 — Section 3, 5(o), 6, 29
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High Courts02 Sept 2024Dismissed

Namrita Malik Vs Kulwant Kaur & Ors.

Delhi High Court · (2024) 09 DEL CK 1568

Indian Succession Act, 1925-Section 105, 105(2)Court Fees Act, 1870-Article 17(iii) of the Second Schedule, Section 7(iv)(c)
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