Maintenance and Welfare of Parents and Senior Citizens Act, 2007Protection of Women from Domestic Violence Act, 2005-Section 19, 17Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2016-Rule 22, 22(3)(1)

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High Courts06 Sept 2024Disposed Of

M/s SS Enterprises Vs Principal Commissioner, CGST Delhi, North

Delhi High Court · (2024) 09 DEL CK 1455

Central Goods and Services Tax Act, 2017-Section 29(2)(e)Delhi Goods and Services Tax Act, 2017-Section 29(2)(e)CGST Rules, 2017-Rule 86B

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High Courts06 Sept 2024Disposed Of

M/s Chauhan Construction Co. Through Its Prop. Rajesh Chauhan Vs Commissioner Of DGST & Anr.

Delhi High Court · (2024) 09 DEL CK 1453

Central Goods and Services Tax Act, 2017-Section 107Delhi Goods and Services Tax Act, 2017-Section 107Central Goods and Services Tax Rules, 2017

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High Courts06 Sept 2024Allowed

Jagadish Nangineni Vs Directorate Of Enforcement

Delhi High Court · (2024) 09 DEL CK 0005

Constitution of India, 1950 — Article 14, 19, 21, 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420

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High Courts06 Sept 2024Allowed

Sangeeta Goyal Vs Commissioner Of Customs (Exports)

Delhi High Court · (2024) 09 DEL CK 0004

Customs Act, 1962 — Section 75, 75(1)

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High Courts05 Sept 2024

Shagufta Ali Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 09 DEL CK 1546

Indian Penal Code, 1860-Section 304ACode of Criminal Procedure, 1973-Section 156(3)Electricity Act, 2003-Section 2(17), 42, 53

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High Courts05 Sept 2024Dismissed

Shri Rashter Kumar Vs Delhi Development Authority & Anr.

Delhi High Court · (2024) 09 DEL CK 1543

Constitution of India-Article 226Urban Land (Ceiling & Regulation) Act, 1976-Section 15Land Acquisition Act, 1894

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High Courts05 Sept 2024

Ranveer Singh & Anr. Vs New-Delhi Muncipal Council & Ors.

Delhi High Court · (2024) 09 DEL CK 1561

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

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High Courts05 Sept 2024Disposed Of

Gomati Vs New Delhi Muncipal Council & Anr.

Delhi High Court · (2024) 09 DEL CK 1560

Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017-Rule 13

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High Courts05 Sept 2024Disposed Of

Ajender Singh Vs S. Kulvinder Singh & Ors.

Delhi High Court · (2024) 09 DEL CK 1583

Civil Procedure Code, 1908-Order IX Rule 13

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High Courts05 Sept 2024Dismissed

Punjab & Sind Bank Vs D K Gupta

Delhi High Court · (2024) 09 DEL CK 1586

Limitation Act, 1963-Article 23 of the Schedule

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High Courts05 Sept 2024Disposed Of

Manjeet Singh Chugh Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 09 DEL CK 1617

Constitution of India-Article 226Enlistment Rules, 2016-Clause 23.1, sub clause (a), 2

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High Courts05 Sept 2024Dismissed

Smt Manjira Devi Ayurveda Medical College And Hospital Vs Uttrakhand University Of Ayurveda & Ors.

Delhi High Court · (2024) 09 DEL CK 1619

Letters Patent Act, 1866-Clause XConstitution of India-Articles 14, 19(1)(g), 226, 227, Clause 2 of Article 226

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High Courts05 Sept 2024Dismissed

Sh Rajan Gupta Vs Smt Vimal Kirti

Delhi High Court · (2024) 09 DEL CK 1627

Protection of Women from Domestic Violence Act, 2005-Section 23, 29CrPC-Section 125, 397

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High Courts05 Sept 2024Partly Allowed

Sh. Nilender Prakash Vs Union of India & Ors.

Delhi High Court · (2024) 09 DEL CK 1655

Transfer of Property Act

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High Courts05 Sept 2024Allowed

Inder Pal Bhatia Vs North Delhi Municipal Coporation

Delhi High Court · (2024) 09 DEL CK 1658

Code of Civil Procedure, 1908-Order III Rule 2, IV Rule 1, Section 151Indian Contract Act, 1872

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