COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,085 of 6,586

High Courts09 Sept 2024

Courts On Its Own Motion In Re: Suicide Committed By Sushant Rohilla, Law Student Of I.P. University

Delhi High Court · (2024) 09 DEL CK 1531

Code of Civil Procedure-Order I Rule 10Constitution of India-Article 226Code of Criminal Procedure-Section 340

High Courts09 Sept 2024

Court On Its Own Motion Vs State

Delhi High Court · (2024) 09 DEL CK 1529

Arms Act-Sections 25, 54, 59Constitution of India-Articles 21, 19, 14Code of Criminal Procedure, 1973-Section 395(2)

High Courts09 Sept 2024Dismissed

Sindhu Devi Vs State Of Govt Of Nct & Ors.

Delhi High Court · (2024) 09 DEL CK 1528

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 363

High Courts09 Sept 2024Disposed Of

Bharat Kumar Vs The State NCT Of Delhi & Ors.

Delhi High Court · (2024) 09 DEL CK 1527

Constitution of India-Article 226Bhartiya Nagrik Suraksha Sanhita-Section 528Cr.P.C.-Section 156(3), 200

High Courts09 Sept 2024Disposed Of

Mohinder Singh (Since Deceased) Through LRS & Ors. Vs Bimal Saxena (Deceased) Through Assignee Virender Singh & Anr.

Delhi High Court · (2024) 09 DEL CK 1507

Code of Civil Procedure, 1908-Section 60(1), 60(1)(ccc)

High Courts09 Sept 2024Dismissed

GAIL Gas Limited Vs M/S Shyam Glass Works

Delhi High Court · (2024) 09 DEL CK 1502

Arbitration and Conciliation Act, 1996-Section 34

High Courts09 Sept 2024

Dr Sitanshi Sharma Vs Dr Achintya Sharma

Delhi High Court · (2024) 09 DEL CK 1498

Code of Civil Procedure, 1908-Order VII Rule 11

High Courts09 Sept 2024Dismissed

Tilak Raj Vs Union Of India & Ors.

Delhi High Court · (2024) 09 DEL CK 2196

Constitution of India-Article 226, 227

High Courts09 Sept 2024Dismissed

Union Public Service Commission Vs Shri Rajender Singh & Ors.

Delhi High Court · (2024) 09 DEL CK 1368

Constitution of India-Article 226Rules for Engineering Services Examination-2012-Rule 13(v)

High Courts09 Sept 2024Disposed Of

Union Of India & Ors. Vs Sh. Shishir Dutt

Delhi High Court · (2024) 09 DEL CK 1366

Constitution of India-Article 226

High Courts09 Sept 2024Disposed Of

Staff Selection Commission & Ors. Vs Neha

Delhi High Court · (2024) 09 DEL CK 1364

Constitution of India-Article 226Delhi Police (Appointment and Recruitment) Rules, 1980-Rule 9, 14(C), 9(v), 14(3)

High Courts09 Sept 2024

Punjab National Bank & Ors. Vs SC Sapra & Ors.

Delhi High Court · (2024) 09 DEL CK 1397

Letters Patent Act-Clause 10PNB Employees Pension Regulation, 1995-Regulation 33

High Courts09 Sept 2024Disposed Of

Prabhjot Singh Anand Alias Happy Vs State Of NCT Of Delhi

Delhi High Court · (2024) 09 DEL CK 1404

IPC-Sections 376, 323, 506, 34

High Courts09 Sept 2024Disposed Of

M/S Kundan Trading Company Vs Pr. Commissioner Of Department Of Trade & Taxes, Government Of Nct Of Delhi

Delhi High Court · (2024) 09 DEL CK 1452

Central Goods and Services Tax Act, 2017-Section 29Delhi Goods and Services Tax Act, 2017-Section 29

High Courts09 Sept 2024Disposed Of

M/S Pihu Enterprises Vs Principal Commissioner Of Department Of Trade And Taxes GNCTD

Delhi High Court · (2024) 09 DEL CK 1451

Central Goods and Services Tax Act, 2017-Section 29Delhi Goods and Services Tax Act, 2017-Section 29

High Courts09 Sept 2024Disposed Of

Satish Chand Mittal (Trade Name National Rubber Products) Vs Sales Tax Officer SGST, Ward 25- Zone 1

Delhi High Court · (2024) 09 DEL CK 1450

Central Goods and Services Tax Act, 2017-Section 73State Goods and Services Tax Act, 2017-Section 73

High Courts09 Sept 2024Dismissed

Pavitri Devi & Ors. Vs New-Delhi Muncipal Council & Anr.

Delhi High Court · (2024) 09 DEL CK 1449

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21

High Courts09 Sept 2024Disposed Of

Rebanta Healthcare Pvt Ltd Vs Dr Reddy's Laboratories Ltd & Anr.

Delhi High Court · (2024) 09 DEL CK 1448

Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order XXXIX Rules 1 and 2

High Courts09 Sept 2024Dismissed

Sangeeta Bakshi & Ors. Vs Municipal Corporation Of Delhi

Delhi High Court · (2024) 09 DEL CK 1446

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21

High Courts09 Sept 2024Allowed

M/s Fresh Pet Private Limited Vs Principal Commissioner Of Income Tax, Delhi – 1

Delhi High Court · (2024) 09 DEL CK 1465

Direct Tax Vivad Se Vishwas Act, 2020-Section 2(j), 2(o), 3, 4, 5, 5(1), 5(2), 5(3), 7, Schedule DIncome Tax Act, 1961-Section 32(2), 68, 132, 132A, 143(3), 144-C, 251, 264, 115-JAA, 115-D, Chapter XIX-AConstitution of India-Article 226