High Courts10 Sept 2024Disposed Of
Amita Chanana Vs Siddharth Sood
Delhi High Court · (2024) 09 DEL CK 1724
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,081 of 6,586
High Courts10 Sept 2024Disposed Of
Rahul Mittal Vs Israel
Delhi High Court · (2024) 09 DEL CK 1725
CPC-Section 151Constitution of India-Article 227
High Courts10 Sept 2024Dismissed
Bareilly Highways Project Limited Vs Reserve Bank Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1820
Insolvency and Bankruptcy Code, 2016-Section 12A
High Courts10 Sept 2024Dismissed
Shafeena Begum Vs Rajender Singh Sisodia
Delhi High Court · (2024) 09 DEL CK 1825
Specific Relief Act, 1963-Section 6
High Courts10 Sept 2024Dismissed
Raminder Singh & Anr. Vs Surender Pal Singh & Ors.
Delhi High Court · (2024) 09 DEL CK 1826
High Courts10 Sept 2024
T N Chopra & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 09 DEL CK 1827
Right to Information Act, 2005
High Courts10 Sept 2024Disposed Of
Laxman Singh Prajapati & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 1829
Constitution of India-Article 226Public Premises Eviction of Unauthorized Occupants Act-Section 9
High Courts10 Sept 2024Disposed Of
Lambodar Prasad Padhy Vs Central Bureau Of Investigation
Delhi High Court · (2024) 09 DEL CK 1890
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 197IPC-Section 120B, 477A, 420
High Courts10 Sept 2024Dismissed
Geeta Arora @ Sonu Punjaban Vs The State (NCT Of Delhi)
Delhi High Court · (2024) 09 DEL CK 1891
Code of Criminal Procedure, 1973-Section 389, 482, 428, 161, 164, 439, 389(1)IPC-Sections 328, 342, 363, 366, 366A, 370, 370A, 372, 373, 376, 120-B, 34Immoral Traffic (Prevention) Act, 1956-Sections 4, 5, 6, 10
High Courts10 Sept 2024Disposed Of
Prateek Aggarwal & Ors. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1896
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts10 Sept 2024Disposed Of
Ct. Amit @ Amit Kumar Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1897
Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 227IPC-Sections 279, 337, 338
High Courts10 Sept 2024Disposed Of
Ashish Verma & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1900
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 506, 34
High Courts10 Sept 2024Disposed Of
Bhanu Pratap Vs Babul
Delhi High Court · (2024) 09 DEL CK 1926
Code of the Civil Procedure, 1908-Section 115, Order XXVII, XXVIII Rule 5A, 79, 80Specific Relief Act, 1963-Section 6, 6(2)(a), 6(2)(b)MCD Act-Section 123-D
High Courts10 Sept 2024Disposed Of
Moringo Organics Private Limited Vs Mareesoft Infotech OPC Pvt Ltd & Ors.
Delhi High Court · (2024) 09 DEL CK 1978
1996 Act-Section 17
High Courts10 Sept 2024Disposed Of
Malwa Solar Power Generation Private Limited Vs M/s Vikram Solar Limited
Delhi High Court · (2024) 09 DEL CK 1979
Arbitration and Conciliation Act, 1996-Section 29A (4)
High Courts10 Sept 2024Allowed
Moringo Organics Private Limited Vs Mareesoft Infotech OPC Pvt Ltd
Delhi High Court · (2024) 09 DEL CK 1982
Arbitration and Conciliation Act, 1996-Section 11(5), 12(2), Fourth Schedule
High Courts10 Sept 2024Disposed Of
Fiem Industries Ltd Vs United Insurance Co Ltd
Delhi High Court · (2024) 09 DEL CK 1984
Arbitration and Conciliation Act, 1996-Section 29A(4)
High Courts10 Sept 2024Dismissed
Shutham Electric Ltd. Vs Vaibhav Raheja & Anr.
Delhi High Court · (2024) 09 DEL CK 2084
Arbitration & Conciliation Act, 1996-Section 37(1)(c), 21, 11, 37, 34Code of Civil Procedure, 1908-Order XII Rule 6General Clauses Act-Section 27
High Courts10 Sept 2024Dismissed
Jatin Grover Vs Indian Renewable Energy Development Agency Limited IREDA & Ors.
Delhi High Court · (2024) 09 DEL CK 2091
Constitution of India-Article 226
High Courts10 Sept 2024Disposed Of
Sukanya Mondal Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 2147
Criminal Procedure Code, 1973-Section 439, 173, 207Prevention of Money Laundering Act, 2002-Section 45, 45(1), Proviso to Section 45, Proviso to Section 45(1), 34, 4, 3, 50, 24Prevention of Corruption Act, 1988-Section 7, 11, 12