High Courts11 Sept 2024Dismissed
Punjab And Sindh Bank Vs Sh. Raj Kumar
Delhi High Court · (2024) 09 DEL CK 1678
Constitution of India-Article 14Punjab and Sind Bank Officer Employees' (Discipline and Appeal) Regulations, 1981-Regulation 4
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Delhi High Court judgments
1,31,711 judgments · page 1,078 of 6,586
High Courts11 Sept 2024Dismissed
Union Of India & Anr. Vs Vikas
Delhi High Court · (2024) 09 DEL CK 1679
Constitution of India-Article 226, 227
High Courts11 Sept 2024
Govt Of NCT Of Delhi & Ors. Vs Smt Savita Devi
Delhi High Court · (2024) 09 DEL CK 1684
Constitution of India-Articles 226, 227
High Courts11 Sept 2024Disposed Of
A.K. Pathak & Ors. Vs New Delhi Municipal Council Through Its Chairman & Anr
Delhi High Court · (2024) 09 DEL CK 1686
Constitution of India-Articles 226, 227
High Courts11 Sept 2024Disposed Of
Staff Selection Commission & Ors. Vs Rahul
Delhi High Court · (2024) 09 DEL CK 1687
Constitution of India-Article 226
High Courts11 Sept 2024Disposed Of
Kanchan Singh Vs Bula Mukherjee & Ors.
Delhi High Court · (2024) 09 DEL CK 1726
Constitution of India-Article 226
High Courts11 Sept 2024Disposed Of
National Health Authority Vs M/S Intermarc
Delhi High Court · (2024) 09 DEL CK 1727
Arbitration and Conciliation Act, 1996-Section 34
High Courts11 Sept 2024
Mr. Ajay Jain & Anr. Vs M/s Sood Resins And Polymers
Delhi High Court · (2024) 09 DEL CK 1730
Limited Liability Partnership Act, 2008-Sections 3, 27 and 28
High Courts11 Sept 2024Disposed Of
Ashish Dhir Vs Nishi Dhir
Delhi High Court · (2024) 09 DEL CK 1733
Hindu Marriage Act-Section 9
High Courts11 Sept 2024Disposed Of
Smt. Anita Goyal & Anr. Vs Sh. Varun Batta
Delhi High Court · (2024) 09 DEL CK 1734
High Courts11 Sept 2024Dismissed
Manav Mandir Mission Trust Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1830
Code of Civil Procedure, 1908-Order XLVII, Section 151Delhi High Court (Original Side) Rules, 2018-Chapter XXVLand Acquisition Act, 1894-Section 48(1)
High Courts11 Sept 2024
Sharmila Jain Vs Delhi Devlopment Autoruty
Delhi High Court · (2024) 09 DEL CK 1831
Constitution of India, 1950-Article 226
High Courts11 Sept 2024Dismissed
Martin Jebarathna Doss Antonisamy Vs Reserve Bank Of India
Delhi High Court · (2024) 09 DEL CK 1832
Constitution of India, 1950-Article 226Foreign Exchange Management Act, 1999-Section 13, 13(1)Foreign Exchange (Compounding Proceedings) Rules, 2000-Rule 10, 8(2)
High Courts11 Sept 2024Disposed Of
Raj Kumar Tiwari Vs M/s ICICI Lombard General Insurance Co. Ltd. & Anr.
Delhi High Court · (2024) 09 DEL CK 1833
Constitution of India-Article 226
High Courts11 Sept 2024Allowed
Satish Chand Jain Vs Assistant Commissioner Of Income Tax, Circle 52(1), Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1844
Income Tax Act, 1961-Section 148, 148(d), 143(3), 147, 148A(a), 148A(b), 148A(d), 148A, 144B, 149Finance Act, 2021Constitution of India-Article 142
High Courts11 Sept 2024Disposed Of
Sikandar Kumar Verma Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1861
Constitution of India-Article 226Indian Penal Code, 1860-Section 302, 201, 34Fundamental Rules and Supplementary Rules-Rule 54-A(2)(i)
High Courts11 Sept 2024Allowed
Keystone Solutions Vs K7 Group Hospitality Pvt. Ltd. & Ors.
Delhi High Court · (2024) 09 DEL CK 1977
Arbitration and Conciliation Act 1996-Section 11(5), 11(6), 21, Fourth Schedule, 12(2)
High Courts11 Sept 2024Allowed
Ajay Gupta Vs Ashok Gupta & Ors.
Delhi High Court · (2024) 09 DEL CK 1985
Arbitration and Conciliation Act, 1996-Section 29A(4), 29A(5)
High Courts11 Sept 2024Allowed
Neeraj Khullar Vs Virender Kumar Khullar
Delhi High Court · (2024) 09 DEL CK 1986
Arbitration and Conciliation Act, 1996-Section 15(2)