High Courts18 Sept 2024Dismissed

Aseem Khanna Vs Akanksha Dua

Delhi High Court · (2024) 09 DEL CK 2034

Code of Criminal Procedure, 1973-Section 407, 125, Chapter IX, Chapter XXIHindu Marriage Act-Section 13(1)(ia)Protection of Women from Domestic Violence Act, 2005-Section 2, 3, 12, 12(1), 17, 18, 19, 20, 21, 22, 23, 26, 26(1), 26(2), 26(3), 27, 29, 31
High Courts18 Sept 2024Disposed Of

Dinesh Chand Sharma Vs Rukmani Devi Jaipuria Public School & Anr.

Delhi High Court · (2024) 09 DEL CK 2048

Constitution of India-Article 226, 30, 30(1), 12Delhi School Education Act, 1973-Section 10(1), 10, 4, 8(1), 8(2), 8(3), 8(4), 8(5), 9, 11, 12, 14, 17(3), 24(3), 18, 18(3), 18(4), 18(5), 20, Chapter IVDelhi School Education Rules, 1973-Rule 50, 59, 111, 121, 177, 180
High Courts18 Sept 2024Dismissed

K.P.Singh Vs U.O.I & Ors.

Delhi High Court · (2024) 09 DEL CK 2054

Constitution of India-Article 226, 14, 16, 21, 12Industrial Disputes Act, 1947-Section 25F, 25F(b), 25FFF(2), 10, 2(s), Chapter V-A, Chapter V-B, 25-N, 25-L, 25-O, 25-O(1), 17BFactories Act, 1948-Section 2(m)
High Courts18 Sept 2024Dismissed

Mohd. Tabrez Vs State

Delhi High Court · (2024) 09 DEL CK 2167

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 25, 29, 50
High Courts18 Sept 2024Dismissed

Jagtar Singh Johal @ Jaggi Vs National Investigation Agency

Delhi High Court · (2024) 09 DEL CK 1537

Indian Penal Code, 1860-Sections 120-B, 302, 34, 307, 379, 416, 489B, 489CUnlawful Activities (Prevention) Act of 1967-Sections 16, 17, 18, 18A, 18B, 20, 21, 23, 43D, 43D(5), 43D(6); Chapters IV and VIArms Act, 1959-Sections 25, 27, 54, 59