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Delhi High Court judgments

1,31,711 judgments · page 1,066 of 6,586

High Courts19 Sept 2024Allowed

Ravi Kumar Vs Jain Cooperative Bank Ltd.

Delhi High Court · (2024) 09 DEL CK 1589

Industrial Disputes Act, 1947Delhi Cooperative Societies Act, 2003-Section 70(1)(b), 70(1), 70Kerala Co-operative Societies Act, 1969-Section 69, 70-A, 80
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High Courts19 Sept 2024Disposed Of

JK Cement Limited Vs Ankur Agarwal & Ors.

Delhi High Court · (2024) 09 DEL CK 2098

Trade Mark Act, 1999-Section 21(1), 21(2)Code of Civil Procedure, 1908-Order VIII Rule 10Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015
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High Courts19 Sept 2024Allowed

Amandeep Gill & Anr. Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2024) 09 DEL CK 1669

Code of Criminal Procedure, 1973-Section 482, 195, 195(1)(a)(i), 195(1)(b), 82, 83, 87, 68, 156(3)Indian Penal Code, 1860-Section 174-A, 188, 172 to 188, 182, 467, 468, 420/34Negotiable Instruments Act, 1881-Section 138
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High Courts19 Sept 2024Dismissed

Shri Manish Sharma Vs Smt Anita Luthra & Anr.

Delhi High Court · (2024) 09 DEL CK 1749

The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015Code of Civil Procedure-Order 5 Rule 1, sub-rule (1), second proviso; Order 8 Rule 1; Order 8 Rule 9; Order 8 Rule 10
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