High Courts20 Sept 2024Dismissed

Swati Maliwal Vs State

Delhi High Court · (2024) 09 DEL CK 1638

Code of Criminal Procedure, 1973-Section 397, 482, 161, 173(6), 173(2), 227, 228Indian Penal Code, 1860-Section 120B, 409, 403, 477-APrevention of Corruption Act, 1988-Section 13, 13(1), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2)
High Courts20 Sept 2024Dismissed

Satbir Vs State GNCTD

Delhi High Court · (2024) 09 DEL CK 1643

Indian Evidence Act, 1872-Section 45Juvenile Justice (Care and Protection of Children) Rules, 2007-Rule 12(3)(b), 12CrPC-Section 164
High Courts20 Sept 2024Dismissed

Manish Mahto Vs Suman & Anr.

Delhi High Court · (2024) 09 DEL CK 1647

Code of Criminal Procedure, 1973-Section 125, 125 (4)Constitution of India-Article 15(3), 39
High Courts20 Sept 2024Allowed

Mayank Bansal Vs The State (NCT Of Delhi)

Delhi High Court · (2024) 09 DEL CK 1648

Criminal Procedure Code, 1973-Sections 397/401, 161, 227, 228Indian Penal Code, 1860-Sections 307/34, 323/34, 174A, 34Arms Act, 1959-Sections 25/27, 27