High Courts26 Sept 2024Disposed Of
Arti Ghosh @ Aroti Ghosh Vs Govt Of Nct Of Delhi And Anr
Delhi High Court · (2024) 09 DEL CK 0116
Constitution of India, 1950 — Article 226Indian Succession Act, 1925 — Section 57, 213
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,057 of 6,586
High Courts26 Sept 2024Disposed Of
Rahul Kumar Vs Sashastra Seema Bal And Anr
Delhi High Court · (2024) 09 DEL CK 0114
Constitution of India, 1950 — Article 226
High Courts26 Sept 2024Dismissed
Sama Jahan @ Shama Parveen Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 09 DEL CK 0113
High Courts26 Sept 2024Disposed Of
Shivaji Chauhan Vs Commissioner Of Police, Delhi And Ors
Delhi High Court · (2024) 09 DEL CK 0112
High Courts26 Sept 2024Dismissed
State Nct Of Delhi Vs Syed Anzar Shah
Delhi High Court · (2024) 09 DEL CK 0111
Code of Criminal Procedure, 1973 — Section 378National Investigation Agency Act, 2008 — Section 21, 21(1)Unlawful Activities (Prevention) Act, 1967 — Section 18, 18B, 20
High Courts25 Sept 2024Disposed Of
Raj Rani Vs DDA & Ors.
Delhi High Court · (2024) 09 DEL CK 2205
Constitution of India-Article 226Delhi Cooperative Societies Act, 1973-Rule 34(a)Delhi Cooperative Societies Rules, 1973-Rule 25, 25(1)(C), 77
High Courts25 Sept 2024Disposed Of
NS Associates Pvt Ltd Vs New Delhi Municipal Council
Delhi High Court · (2024) 09 DEL CK 1567
Arbitration and Conciliation Act, 1996-Section 11, 12, Fourth ScheduleJammu and Kashmir Arbitration and Conciliation Act 1977
High Courts25 Sept 2024Disposed Of
CARS 24 Financial Services Private Limited Vs Nazir Hossain & Anr.
Delhi High Court · (2024) 09 DEL CK 1564
A&C Act-Section 12, Fourth Schedule
High Courts25 Sept 2024Disposed Of
CARS 24 Financial Services Private Limited Vs SR Car Bazar & Ors.
Delhi High Court · (2024) 09 DEL CK 1563
A&C Act-Section 12, Fourth Schedule
High Courts25 Sept 2024Disposed Of
Cars 24 Financial Services Private Limited Vs Kollivelasi Srinivas Kumar & Anr.
Delhi High Court · (2024) 09 DEL CK 1559
A&C Act-Section 12, Fourth Schedule
High Courts25 Sept 2024Disposed Of
Cars 24 Financial Services Private Limited Vs Amit Singh Shekhawat & Anr.
Delhi High Court · (2024) 09 DEL CK 1558
A&C Act-Section 12, Fourth Schedule
High Courts25 Sept 2024Disposed Of
CARS 24 Financial Services Private Limited Vs Shijna S & Anr.
Delhi High Court · (2024) 09 DEL CK 1557
A&C Act-Section 12, Fourth Schedule
High Courts25 Sept 2024Disposed Of
CARS 24 Financial Services Private Limited Vs Mohd Ali Mahmood & Anr.
Delhi High Court · (2024) 09 DEL CK 1555
A&C Act-Section 12; Fourth Schedule
High Courts25 Sept 2024Dismissed
SIS Imports Vs Chaitanya Kalbag & Ors.
Delhi High Court · (2024) 09 DEL CK 1769
Consumer Protection Act, 1986/ 2019Constitution of India-Article 227Limitation Act-Section 5
High Courts25 Sept 2024
ICICI Bank Limited Vs Rumneek Bawa & Anr.
Delhi High Court · (2024) 09 DEL CK 1774
High Courts25 Sept 2024Disposed Of
Dr Archana Rai Vs Rajasthan Technical University & Anr.
Delhi High Court · (2024) 09 DEL CK 1778
Constitution of India-Article 227
High Courts25 Sept 2024Disposed Of
Manmeet Singh Lamba & Anr. Vs Dhruv Kapoor & Ors.
Delhi High Court · (2024) 09 DEL CK 1779
CPC-Section 58, Order XXI Rule 54
High Courts25 Sept 2024Disposed Of
MCD Vs Sunila
Delhi High Court · (2024) 09 DEL CK 1780
Delhi Municipal Corporation Act-Section 347BConstitution of India-Article 227
High Courts25 Sept 2024Dismissed
Rajesh Garg Vs Napin Impex Ltd.
Delhi High Court · (2024) 09 DEL CK 1782
Commercial Courts Act, 2015-Section 12ACPC-Order VII Rule 11