High Courts27 Sept 2024Dismissed

Delhi Gymkhana Club Limited Vs Col Ashish Khanna SM Retd & Ors.

Delhi High Court · (2024) 09 DEL CK 1519

Code of Civil Procedure, 1908-Order XLIII Rule 1, XXXIX Rule 1 and 2, VIII Rule 1, VIII Rule 10, Section 129Delhi High Court Act, 1966-Section 10, 7Delhi High Court (Original Side) Rules, 2018-Rule 2, Chapter VII; Rule 4, Chapter VII; Rule 5, Chapter VII
High Courts27 Sept 2024

Alok Kalia Vs Charu Agrawal

Delhi High Court · (2024) 09 DEL CK 1512

Code of Civil Procedure-Section 151, Order XXII Rule 3, 100A, 122Delhi High Court Act, 1996-Section 10(1), 10Delhi High Court (Original Side) Rules, 2018-Rule 4 of Chapter VII, 3 of Chapter II, 4 of Chapter II, 5 of Chapter II
High Courts27 Sept 2024Allowed

Saneh Kumar Mittal (Deceased) & Ors. Vs Sadhna Gupta

Delhi High Court · (2024) 09 DEL CK 1511

Delhi High Court Act, 1966-Section 10Delhi High Court (Original Side) Rules, 2018-Rule 4, Chapter VII; Rule 3, Chapter VII; Chapter I, 14; Rule 3, Chapter IVDelhi High Court (Original Side) Rules, 1967-Rules 1 & 2, Chapter IV