COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,048 of 6,586

High Courts01 Oct 2024Dismissed

Thokchom Shyamjai Singh & Ors Vs Union Of India Through Home Secretary & Ors

Delhi High Court · (2024) 10 DEL CK 0001

Constitution of India, 1950 — Article 14, 21, 22, 22(1), 32, 226, 227Code of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 1(3)Indian Penal Code, 1860 — Section 120B, 121A, 122

High Courts30 Sept 2024Disposed Of

Galaxy IEC India Private Limited Vs DCM Shriram Ltd (Through Its Unit Shriram Alkali And Chemicals)

Delhi High Court · (2024) 09 DEL CK 1548

Arbitration and Conciliation Act, 1996-Section 11(6), 16, 12Indian Stamp Act, 18992015 Amendment Act

High Courts30 Sept 2024Disposed Of

Moneywise Financial Services Pvt Ltd Vs Ess Kay Enterprises Through Its Prop Harshit Gupta & Ors.

Delhi High Court · (2024) 09 DEL CK 1572

Arbitration and Conciliation Act, 1996-Section 11(6), 30(1), 12, IV Schedule

High Courts30 Sept 2024Disposed Of

Shyamal Jana & Ors. Vs Reliance Commercial Finance Limited

Delhi High Court · (2024) 09 DEL CK 1577

A&C Act-Section 12

High Courts30 Sept 2024Disposed Of

TV Today Network Limited & Ors. Vs Sanatan Sanstha & Ors.

Delhi High Court · (2024) 09 DEL CK 1585

CPC-Order VIII Rule 10

High Courts30 Sept 2024Disposed Of

Bosch Chassis System India Pvt. Ltd. Vs Director General Of Foreign Trade & Ors.

Delhi High Court · (2024) 09 DEL CK 1600

Foreign Trade (Development & Regulation) Act-Section 3

High Courts30 Sept 2024Disposed Of

Bosch Ltd. Vs Director General Of Foreign Trade & Anr.

Delhi High Court · (2024) 09 DEL CK 1602

Foreign Trade (Development & Regulation) Act-Section 3

High Courts30 Sept 2024Disposed Of

Corrtech International Pvt. Ltd. Vs Delhi International Arbitration Center & Ors.

Delhi High Court · (2024) 09 DEL CK 1623

Letters Patent Act, 1866-Clause XMicro, Small and Medium Enterprises Development Act, 2006-Section 18(3), 2(n)Arbitration and Conciliation Act, 1996-Section 23(4), 25(a), 29A(1), 29A(3), 16, 34

High Courts30 Sept 2024Disposed Of

Hans Nagar Vs John Nagar & Anr.

Delhi High Court · (2024) 09 DEL CK 1630

Contempt of Courts Act, 1971-Sections 11 & 12

High Courts30 Sept 2024Dismissed

Shakuntala Devi Vs State & Anr.

Delhi High Court · (2024) 09 DEL CK 1654

Code of Criminal Procedure, 1973-Section 251, 378, 378(3)Indian Penal Code, 1860-Sections 452, 323, 34

High Courts30 Sept 2024Allowed

Deepinder Singh Bedi & Anr. Vs State & Anr.

Delhi High Court · (2024) 09 DEL CK 1661

Code of Criminal Procedure, 1973-Section 251, 482Negotiable Instruments Act, 1881-Section 138

High Courts30 Sept 2024Dismissed

Vimla Vs Sanjay Sindhani

Delhi High Court · (2024) 09 DEL CK 1798

CPC-Order I Rule 10, Section 151

High Courts30 Sept 2024Disposed Of

Aditya Madan Vs The State & Ors.

Delhi High Court · (2024) 09 DEL CK 1802

Rights of Persons with Disabilities Act, 2016-Section 14Mental Healthcare Act, 2017CPC-Order VI Rule XVII

High Courts30 Sept 2024Disposed Of

Sushma Jindal Vs United India Insurance Company Limited

Delhi High Court · (2024) 09 DEL CK 1807

Constitution of India-Article 227

High Courts30 Sept 2024Disposed Of

Manoj Kumar Jain Vs New India Assurance Co. Ltd. & Anr.

Delhi High Court · (2024) 09 DEL CK 1808

Consumer Protection Act, 1986Limitation Act, 1963-Section 14

High Courts30 Sept 2024Disposed Of

Kohilika @ Kuhi Vs Anubhav Saxena

Delhi High Court · (2024) 09 DEL CK 1809

High Courts30 Sept 2024Disposed Of

Siyaram Bros. (Rajasthan) Pvt Ltd Vs Kirloskar Oil Engines Ltd

Delhi High Court · (2024) 09 DEL CK 1810

High Courts30 Sept 2024Dismissed

Rakesh Singh Vs Union Of India & Ors.

Delhi High Court · (2024) 09 DEL CK 1866

High Courts30 Sept 2024Disposed Of

Aktiebolaget Volvo & Ors. Vs Lamina Suspension Products Limited

Delhi High Court · (2024) 09 DEL CK 1878

Code of Civil Procedure, 1908-Order XIII-A Rule 2 & 3

High Courts30 Sept 2024Disposed Of

Staff Selection Commission & Ors. Vs Sonu

Delhi High Court · (2024) 09 DEL CK 2039