COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,039 of 6,586

High Courts07 Oct 2024Disposed Of

Rahul @ Jitender Kumar Vs State Govt NCT Of Delhi & Anr.

Delhi High Court · (2024) 10 DEL CK 1731

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 354, 354D, 506, 509Code of Criminal Procedure-Section 482

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High Courts07 Oct 2024Disposed Of

Rahul Mathur & Anr. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 10 DEL CK 1733

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts07 Oct 2024Disposed Of

Mahinder Singh & Ors. Vs State (Govt. Of NCT Of Delhi) Through SHO PS Palam Village & Anr.

Delhi High Court · (2024) 10 DEL CK 1734

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts07 Oct 2024Dismissed

Indian Council Of Agricultural Research & Anr. Vs Yugal Kishore Sah & Ors.

Delhi High Court · (2024) 10 DEL CK 1799

Manipur Police Service Rules, 1965

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High Courts07 Oct 2024Dismissed

Staff Selection Commission & Anr. Vs Shubham Pal & Ors.

Delhi High Court · (2024) 10 DEL CK 1802

Administrative Tribunals Act, 1985-Section 14, 146

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High Courts07 Oct 2024Dismissed

Union Of India & Ors. Vs P.S. Gosain

Delhi High Court · (2024) 10 DEL CK 1805

Fundamental Rules-FR 22(1)(a)(1)

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High Courts07 Oct 2024Dismissed

Union Of India Through General Manager, & Anr. Vs Arun Kumar Kuldeep & Anr.

Delhi High Court · (2024) 10 DEL CK 1807

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High Courts07 Oct 2024Disposed Of

Staff Selection Commission & Ors. Vs Ankush

Delhi High Court · (2024) 10 DEL CK 1808

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High Courts07 Oct 2024

Shri Ramvir Giri & Ors. Vs South Delhi Municipal Corporation & Anr.

Delhi High Court · (2024) 10 DEL CK 1812

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High Courts07 Oct 2024Dismissed

Municipal Corporation Of Delhi Vs Anil Kumar & Ors.

Delhi High Court · (2024) 10 DEL CK 1814

Industrial Disputes Act, 1947-Section 25-FConstitution of India-Article 226, 227

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High Courts07 Oct 2024Allowed

State (NCT Of Delhi) Vs Naresh Kumar

Delhi High Court · (2024) 10 DEL CK 1669

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High Courts07 Oct 2024Dismissed

Kamal Nain Vs Bihari Lal & Ors.

Delhi High Court · (2024) 10 DEL CK 2216

Code of Civil Procedure, 1908-Section 115, Order XII Rule 6DMC Act-Section 343, 344, 345A

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High Courts07 Oct 2024Disposed Of

National Insurance Co. Ltd Vs Harish Kumar & Ors.

Delhi High Court · (2024) 10 DEL CK 2218

Motor Vehicles Act, 1988-Section 173

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High Courts07 Oct 2024Dismissed

National Insurance Company Limited Vs Smt. Nisha Jha & Ors.

Delhi High Court · (2024) 10 DEL CK 2219

Motor Vehicles Act, 1988-Section 173, 166(4), 133

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High Courts07 Oct 2024

Union Of India & Ors. Vs Harpreet & Ors.

Delhi High Court · (2024) 10 DEL CK 1582

Constitution of India-Article 226

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High Courts07 Oct 2024Allowed

All India Institute Of Medical Sciences Vs Arvind Kumar & Ors.

Delhi High Court · (2024) 10 DEL CK 1580

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High Courts07 Oct 2024Dismissed

Union Of India & Ors. Vs Mahesh Kumar Bharti

Delhi High Court · (2024) 10 DEL CK 1577

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High Courts07 Oct 2024Disposed Of

Sh. Rajesh Kumar Gupta Vs Sh. Rajender & Ors.

Delhi High Court · (2024) 10 DEL CK 1556

Arbitration and Conciliation Act, 1996-Section 11(5), 11, 8, 11(6-A), 12(2)Arbitration Act, 1940

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High Courts07 Oct 2024Dismissed

Shri Raj Kumar Vs Shri Anish Dayal Singh & Ors

Delhi High Court · (2024) 10 DEL CK 0045

Contempt of Courts Act, 1971 — Section 12

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High Courts07 Oct 2024Disposed Of

Palka Dhingra & Ors Vs Bank Of Baroda & Ors

Delhi High Court · (2024) 10 DEL CK 0044

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