CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,005 of 6,586

High Courts28 Oct 2024Dismissed

Kuldeep Singh Vs Rama Shankar

Delhi High Court · (2024) 10 DEL CK 2229

Code of Civil Procedure, 1908-Section 115, 151, 207, Order VII Rule 11Child Labor (Prohibition & Regulation) Act, 1986-Sections 3/14Juvenile Justice (Care and Protection of Children) Act, 2000-Section 23
Read judgment
High Courts28 Oct 2024Dismissed

Mr. Visuvanathan Rudrakumaran Vs The Union Of India & Anr.

Delhi High Court · (2024) 10 DEL CK 1592

Constitution of India-Article 226, 227, 136, 19, 19(1)(c), 19(2), 19(4)Unlawful Activities (Prevention) Act, 1967-Section 2(l), 2(m), 2(p), 3, 3(1), 3(3), 3(4), 4, 4(2), 4(3), 5, 5(1), 5(4), 5(5), 5(6), 9, 28, 35, Chapter II, Chapter V, Chapter VI, First Schedule, Fourth ScheduleBharatiya Nagrik Suraksha Sanhita-Section 528
Read judgment
High Courts28 Oct 2024Dismissed

Dy.Cit Central Circle 28 Vs M/s Asm Traxim Pvt. Ltd. & Ors.

Delhi High Court · (2024) 10 DEL CK 1492

Income Tax Act, 1961-Sections 234A, 234B, 234C, 245A(b), 245C, 245C(1), 245D, 245D(2), 245D(2C), 245D(3), 245D(4), 245E, 245F, 245H, 245H(1), 245I, 132, 133A, 153A, 153C, 269ST, 271DA, Chapter XIX-AIndian Penal CodeConstitution of India-Article 226
Read judgment