High Courts29 Oct 2024Disposed Of
Putzmeister India Private Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1570
Foreign Exchange Management ActConstitution of India-Article 14Motor Vehicles Act, 1939
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Delhi High Court judgments
1,31,711 judgments · page 1,002 of 6,586
High Courts29 Oct 2024Partly Allowed
M/s Anant Raj Projects Ltd. (Now Known As TARC Project Ltd.) Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 1568
Land Acquisition Act, 1894-Section 4, 4(1), 6, 9, 10, 11, 17, 18, 23, 24, 54Delhi Land Reforms ActCPC-Order 41 Rule 33
High Courts29 Oct 2024Dismissed
Inder Pal Singh Gaba Vs National Investigation Agency
Delhi High Court · (2024) 10 DEL CK 1560
IPC, 1860-Section 109, 147, 148, 149, 120B, 448, 452, 325, 34Unlawful Activities (Prevention) Act, 1967-Section 13, 13(1), 16, 17, 18, 22C, 43A, 43B, 48Prevention of Damage to Public Property Act, 1984-Section 3(1)
High Courts29 Oct 2024Dismissed
Pawan Kumar Ahluwalia & Ors. Vs State Of NCT Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1557
IPC-Sections 406, 409, 420, 467, 468, 471, 477A, 120BCGST Act, 2017-Sections 67, 122, 132Code of Criminal Procedure, 1973-Sections 155(2), 156(1), 156(3), 482
High Courts29 Oct 2024
XXX Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1533
IPC-Sections 323, 452, 354, 427, 506, 34Cr.P.C-Section 164, proviso to Section 372, 378, 397Delhi Special Police Establishment Act, 1946
High Courts29 Oct 2024Dismissed
Shelly Narang Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1531
NI Act-Section 138, 141, 141(1), 141(2)Cr.P.C-Section 482, 156(1), 155(2)Companies Act, 1956-Section 2(24), 5
High Courts29 Oct 2024Dismissed
Sanaulla Zulfiqar Ahmed Khan Vs State Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1530
Criminal Procedure Code-Section 482, 156(3), 173(8), 173(2), 154, 156, 91, 161, 320IPC-Section 420, 34, 406, 120BNegotiable Instruments Act-Section 138
High Courts29 Oct 2024Dismissed
Ms Rapid Constructions Vs South Delhi Municipal Corporation
Delhi High Court · (2024) 10 DEL CK 1529
Arbitration and Conciliation Act, 1996-Section 11
High Courts29 Oct 2024Dismissed
Vasishta Mantena NH04 JV & Ors. Vs Blacklead Infratech Pvt Ltd.
Delhi High Court · (2024) 10 DEL CK 1528
Arbitration & Conciliation Act, 1996-Section 11, 34, 34(3), proviso to Section 34(3)General Clauses Act, 1897-Section 10, 10(1), proviso to Section 10Limitation Act, 1963-Section 2, 2(j), 3(1), 4, 4 to 24, 5, 6, 34(3)
High Courts29 Oct 2024Dismissed
Habibbur Rahman Vs State Of NCT Of Delhi
Delhi High Court · (2024) 10 DEL CK 1527
Cr.P.C-Section 167, 167(2), 167(2)(a)(ii), proviso (a) to Section 167(2), 170, 173, 173(2), 173(5), 175(5), 309, 397Official Secrets Act, 1923-Section 3, 5, 9, 13, 13(1), 13(2), 13(3), 13(4), 13(5)IPC-Section 34, 109, 120B, 177, 201, 380, 381, 406, 408, 409, 411, 457, 465, 466, 468, 471
High Courts29 Oct 2024
Asha Chhatwal Vs Surendra Kohli & Ors.
Delhi High Court · (2024) 10 DEL CK 1526
Negotiable Instrument Act, 1881-Section 138, 141Partnership Act, 1932-Sections 12, 13, 18, 19, 22, 23, 25
High Courts29 Oct 2024Disposed Of
Jatinder Mehta & Anr. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1525
IPC-Section 323, 289Cr.P.C.-Section 41(1)(a), 41(1)(b), 41(1)(ba), 41(1)(g), 55, 91, 154(1), 154(3), 156(3), 157, 160, 202Constitution of India-Article 21
High Courts29 Oct 2024Disposed Of
Nitin Saxena Vs Government Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1524
IPC-Sections 354A, 341, 509, 34, 376D, 506, 376Cr.P.C-Sections 173, 91, 164, 482, 156(1), 155(2), Chapter XIVConstitution of India-Article 226
High Courts29 Oct 2024Allowed
State Vs Naveen Kumar Dhoulpuria
Delhi High Court · (2024) 10 DEL CK 1523
IPC-Section 419, 420, 468, 471 & 120BCrPC-Section 161, 239
High Courts29 Oct 2024Allowed
Miss T Vs State (GNCTD) & Anr.
Delhi High Court · (2024) 10 DEL CK 1522
IPC-Section 376(2)(n)Delhi High Court Rules-Chapter - 1 Part A(a) of Rule 5, Rule 5(1), 5(2) and 5(3)Civil Procedure Code-Order XLI, Rule 3
High Courts29 Oct 2024Dismissed
Seema Devi Vs Suresh Kumar
Delhi High Court · (2024) 10 DEL CK 1521
Negotiable Instruments Act-Section 138, 139, 118, 118(a)CrPC-Section 378(4)
High Courts29 Oct 2024Dismissed
XX Vs State Of GNCT Of Delhi Through SHO PS New Ashok Nagar Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1519
IPC-Sections 34, 376, 406, 503, 506, 509Cr.P.C-Sections 41A, 164, 482
High Courts29 Oct 2024Dismissed
Sh. Lallan Sah Vs Sh. Ravi Kumar Pasi
Delhi High Court · (2024) 10 DEL CK 1518
NI Act-Section 138, 139, 143(1)CrPC-Sections 397 to 401, 482
High Courts29 Oct 2024Dismissed
S. C. Gupta Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1504
Constitution of India-Article 14, 226
High Courts29 Oct 2024Dismissed
Gas Authority Of India Ltd Vs Saw Pipes Ltd
Delhi High Court · (2024) 10 DEL CK 1485
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 33, 37Indian Arbitration Act