High Courts05 Jan 2026Partly Allowed

Saurav Gupta Vs State

Delhi High Court · (2026) 01 DEL CK 2361

IPC-Section 394, 397, 341, 323, 506Cr.P.C.-Section 313Indian Evidence Act-Section 47
High Courts05 Jan 2026Allowed

Lakshay Jain Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2026) 01 DEL CK 2432

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 19, 20, 22, 24, 25, 27-A, 29, 37, 37(1)(b)(ii)Code of Criminal Procedure, 1973BNSS-Section 483
High Courts05 Jan 2026Dismissed

Sana Herbals Private Limited Vs Mohsin Dehlvi & Anr.

Delhi High Court · (2026) 01 DEL CK 2538

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XI Rule 14Trade Marks Act, 1999-Section 2(3), 23, 27(2), 28, 28(1), 28(3), 34, 39, 42, 47, 47(3), 57Trade and Merchandise Marks Act, 1958-Section 38(1), 39, 46, 46(1)
High Courts05 Jan 2026

Roseland Buildtech Pvt. Ltd. Vs Vihaan 43 Reality Pvt Ltd & Ors.

Delhi High Court · (2026) 01 DEL CK 2113

Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rule 1 & 2, Section 9, XVI, XXVIInsolvency and Bankruptcy Code, 2016-Section 7, 65, 75, 60(5)(c), 63, 231, 64(2), 238, 14, 66, 69, 65(1), 61, 60, 60(5), 60(1), 3Commercial Courts Act, 2015-Section 12A