COURT ARCHIVE

Delhi High Court judgments, 2026

7,097 judgments · page 23 of 355

High Courts16 Sept 2026Dismissed

Sinder Pal Vs Commissioner Of Customs, Inland Container Depot, Patparganj, New Delhi & Anr.

Delhi High Court · (2026) 09 DEL CK 2299

Customs Act, 1962-Section 129A, 114, 128, 129E, 138B, 113, 108Constitution of India-Articles 226 and 227, 226

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High Courts16 Sept 2026Allowed

Aditya Aggarwal Vs The State (Govt. Of NCT Of Delhi) & Anr.

Delhi High Court · (2026) 09 DEL CK 2300

IPC-Section 498A/406/377/34

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High Courts16 Sept 2026Dismissed

Katyani Exports Through Its Proprietor Sh. Ajay Singh Gautam Vs Union Of India & Ors.

Delhi High Court · (2026) 09 DEL CK 2275

Central Goods and Services Tax Act, 2017-Section 2(4), 2(91), 3, 5, 5(3), 25(9)(b), 35(3), 35(4), 37(1), 39(6), 44, 50, 52(4), 52(5), 70, 74(1), 107, 122(1), 122(3), 143(1), 158(3)(l), 166, 167, 168, 168(1), 168(2), 171(2)Integrated Goods and Services Tax Act, 2017Haryana GST Act, 2017-Section 6(1), 107, 109, 112

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High Courts16 Sept 2026Disposed Of

RPP Infra Projects Ltd, Karnataka Vs Union Of India & Ors.

Delhi High Court · (2026) 09 DEL CK 2274

Central Goods and Services Tax Act, 2017-Section 107, 50, 122(3)(a), 6(2)(b), 74(9), 75(6), 74, 155, 107(11), 107(7), 73, 122Integrated Goods and Services Tax Act, 2017-Section 20Constitution of India-Article 226

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High Courts16 Sept 2026

Matsya Fincap Pvt Ltd Vs Mohd Hassinuddin

Delhi High Court · (2026) 09 DEL CK 2273

Arbitration and Conciliation Act, 1996-Section 37, 34, 34(3), 12(5), Seventh Schedule, Part ICommercial Courts Act, 2015-Section 13Rajasthan Money-Lenders Act, 1963-Section 2(10), 29(3)

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High Courts16 Sept 2026

Ridhi Sidhi Overseas Vs Principal Commissioner Of Customs & Ors.

Delhi High Court · (2026) 09 DEL CK 2249

Customs Act, 1962-Section 28, 111(d), 111(m), 14, 112(a), Chapter XIV-A, 127C(5), 127JCustoms Valuation (Determination of Value of Imported Goods) Rules, 2007-Rule 3(1)Constitution of India-Article 226

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High Courts16 Sept 2026

Manjit Singh & Anr. Vs Nirmal & Ors.

Delhi High Court · (2026) 09 DEL CK 2250

Code of Civil Procedure, 1908-Section 96, Order 41 Rule 24Court Fees Act-Schedule-II Article 17 Sub-Clause (vi)Limitation Act, 1963-Article 65, Section 27

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High Courts16 Sept 2026

Brijesh Rajkumar Suiri Vs Navita Brijesh Suri

Delhi High Court · (2026) 09 DEL CK 2251

Family Courts Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Section 28, 24, 13(1)(ia)Guardians and Wards Act, 1890-Section 25

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High Courts16 Sept 2026

Kiran Kriplani & Anr. Vs ICICI Bank Ltd.

Delhi High Court · (2026) 09 DEL CK 2252

Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, 35, 35A, 35BIndian Contract Act, 1872-Section 176Limitation Act, 1963-Article 74, 55, 113

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High Courts16 Sept 2026

Shriom Chauhan Vs State NCT Of Delhi

Delhi High Court · (2026) 09 DEL CK 2253

Indian Penal Code, 1860-Sections 420, 468, 471 and 34; Sections 420, 467, 471 and 120-BCrPC-Section 156(3)

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High Courts16 Sept 2026

Dilip Buildcon Limited Vs National Highways Authority Of India NHAI & Anr.

Delhi High Court · (2026) 09 DEL CK 2254

Arbitration and Conciliation Act, 1996-Section 17

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High Courts16 Sept 2026Dismissed

Vijaya Rajagopala Vs CBI

Delhi High Court · (2026) 09 DEL CK 2255

Code of Criminal Procedure, 1973-Section 482, 311, 91, 397(2)Income Tax Act, 1961-Section 132, 132(1)Indian Penal Code, 1860-Section 120B

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High Courts16 Sept 2026

RPP Infra Projects Ltd, Karnataka Vs Union Of India & Ors.

Delhi High Court · (2026) 09 DEL CK 2256

Central Goods and Services Tax Act, 2017-Section 107, 122(3)(a), 6(2)(b), 74(9), 75(6), 74, 155, 73, 122, 107(11), 107(7), 50Integrated Goods and Services Tax Act, 2017-Section 20Constitution of India-Article 226

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High Courts16 Sept 2026Partly Allowed

Harcharanjeet Bains Vs State & Anr.

Delhi High Court · (2026) 09 DEL CK 2257

Code of Criminal Procedure, 1973-Section 482, 91, 41A, 468, 468(2)(c), 469, 470, 470(4)(a), 472, 473Indian Penal Code, 1860-Section 34, 405, 406, 493, 498AHindu Marriage Act, 1955-Section 12(1)(c), 13(1)(ia) and (ib)

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High Courts16 Sept 2026

M/s B.S. Promoters & Developers Vs Sanjeev Malhotra & Ors.

Delhi High Court · (2026) 09 DEL CK 2258

Indian Stamp Act, 1899

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High Courts15 Sept 2026

Pinnacle Innovatory Services Private Limited Vs Sh. Raj Kumar Singhal & Anr.

Delhi High Court · (2026) 09 DEL CK 2186

Code of Civil Procedure, 1908-Order VIII Rule 1, V Rule 1(1), XL VII Rule 1, Section 114, IX Rule 7, 151, VII Rule 10, VII Rule 11, XI Rule 6, IX Rule 2, 47 Rule 1Commercial Courts Act, 2015Constitution of India-Article 227

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High Courts15 Sept 2026