High Courts27 Mar 2026

Varita Soni Vs State Of NCT Of Delhi

Delhi High Court · (2026) 03 DEL CK 2125

Indian Penal Code, 1860-Section 302Delhi Prison Rules, 2018-Rule 1178, 1220 to Rule 1243, 1223, 1223(1), 1224(III), 1226the Act, 2000-Section 71, 71(2)
High Courts27 Mar 2026

Dhrvu Varma & Anr. Vs J K Varma & Anr.

Delhi High Court · (2026) 03 DEL CK 2122

Code of Criminal Procedure, 1973-Section 389, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430, 528Negotiable Instruments Act, 1881-Section 138
High Courts27 Mar 2026

Pankaj Oswal Vs Aruna Oswal & Ors.

Delhi High Court · (2026) 03 DEL CK 2055

CPC-Order XII Rule 6, XX Rule 18(2), Section 151, I Rule 10, VI Rule 17, 8 Rule 3, 8 Rule 4, 6 Rule 12, 12 Rule 6Companies Act, 2013-Section 72, 241, 242, 244Companies Act, 1956-Section 109-A, 109-B