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Sandeep Singh Vs Union Of India & Anr.

Delhi High Court · (2026) 04 DEL CK 2010

Information Technology Act, 2000-Section 69AInformation Technology (Procedure and Safeguards for Blocking for Access of Information by Public) Rules, 2009-Rules 8 & 9Constitution of India-Article 14, 19(l)(a) and 21
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Ms. X Vs Union Of India & Ors.

Delhi High Court · (2026) 04 DEL CK 2012

Assisted Reproductive Technology (Regulation) Act, 2021-Section 22, 22(1)(a)Constitution of India-Article 21Insurance Regulatory and Development Authority Act, 1999
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Rishabh Gehlot Vs State (Nct Of Delhi)

Delhi High Court · (2026) 04 DEL CK 0690

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 479Indian Penal Code, 1860- Section 120B, 406, 409, 420, 506Protection of Children from Sexual Offences Act, 2012- Section 10
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Gulshan Khurana Vs Manju Monga

Delhi High Court · (2026) 04 DEL CK 0687

Code of Civil Procedure, 1908- Section 100, Order 7 Rule 11Transfer of Property Act, 1882- Section 106Registration Act, 1908- Section 17(1)(d)