High Courts01 Jun 2026Partly Allowed

Mr Pradeep Vs Ms Kiran Naithani

Delhi High Court · (2026) 06 DEL CK 0159

Code of Civil Procedure, 1908- Section 96, Order 41 Rule 1Limitation Act, 1963- Section 5Evidence Act, 1872- Section 65B
High Courts01 Jun 2026Disposed Of

Sandeep @Sunny Vs State Of Nct Of Delhi

Delhi High Court · (2026) 06 DEL CK 0156

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 175(3), 175(4), 196Bharatiya Nyaya Sanhita, 2023- Section 3(5), 80, 85Indian Penal Code, 1860- Section 304B
High Courts01 Jun 2026Dismissed

Aryan Energy Pvt Ltd Vs U O I & Ors

Delhi High Court · (2026) 06 DEL CK 0155

Constitution of India, 1950- Article 227Code of Criminal Procedure, 1973- Section 251, 482Companies Act, 2013- Section 147(1), 148, 148(1), 148(8)(a)
High Courts01 Jun 2026Allowed

Samir Kumaar Modi Vs Nirmala Bagri

Delhi High Court · (2026) 06 DEL CK 0044

Constitution of India, 1950- Article 19(1)(a), 19(1)(d), 19(1)(g), 19(2), 32, 51A(e), 51A(j)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 223, 223(1)Code of Criminal Procedure, 1973- Section 169, 182, 190(1)(a), 200, 202, 203, 204
High Courts30 May 2026

Raghuraj Pratap Singh Vs Bhanvi Kumari Singh

Delhi High Court · (2026) 05 DEL CK 2253

Protection of Women from Domestic Violence Act, 2005-Sections 12, 2(i), 18, 19, 20, 21, 22, 23, 27, 28, 31, 32, 33Hindu Marriage Act, 1955-Section 13(1)(ia) and (ib), 9Code of Criminal Procedure, 1973-Section 2(d), 190, 200 to 204, 6
High Courts30 May 2026

Dinesh Gupta Vs Directorate Of Enforcement

Delhi High Court · (2026) 05 DEL CK 2254

Prevention of Money Laundering Act, 2002-Sections 3, 4, 5, 17, 44, 45, 45(1)(ii), 45(1)(iii), 50, 70Indian Penal Code, 1860-Sections 403, 420, 467, 468, 471 read with Section 120BPrevention of Corruption Act, 1988-Section 13(2) read with Section 13(1)(d)
High Courts30 May 2026Allowed

Yusuf Aajam Vs State Govt Of NCT Of Delhi

Delhi High Court · (2026) 05 DEL CK 2515

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 22, 29, 37, 42, 80Drugs & Cosmetics Act, 1940
High Courts30 May 2026Disposed Of

Santra Devi Vs Santosh Kaushik & Ors.

Delhi High Court · (2026) 05 DEL CK 1875

Code of Civil Procedure, 1908-Order VII Rule 11, Section 151, VI Rule 4, 7 Rule 11, 10Delhi Land Reforms Act, 1954-Section 50, 48, 52, Clause (a) of Section 50Limitation Act, 1963