High Courts24 Dec 2025Disposed Of
Indrawati Devi Vs BSES Yamuna Power Ltd And Ors
Delhi High Court · (2025) 12 DEL CK 1881
COURT ARCHIVE
Delhi High Court judgments, 2025
6,287 judgments · page 8 of 315
High Courts24 Dec 2025Dismissed
Dr Lakshay Beriwal Vs Guru Teg Bahadur Hospital & Ors.
Delhi High Court · (2025) 12 DEL CK 1880
Constitution of India, 1950- Article 142, 226
High Courts24 Dec 2025Dismissed
Vibhuti Jauhari & Anr. Vs Anita Munjal And Ors & Anr. & Anr.
Delhi High Court · (2025) 12 DEL CK 1870
Code of Civil Procedure, 1908- Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14, Order 7 Rule 14(1)Limitation Act, 1963- Article 113
High Courts24 Dec 2025Allowed
Dr D K Modi Vs V K Modi & Ors
Delhi High Court · (2025) 12 DEL CK 1869
Code of Civil Procedure, 1908- Order 7 Rule 11
High Courts24 Dec 2025Allowed
Rahul Bhargava & Anr Vs M/s Neo Developers Pvt Ltd
Delhi High Court · (2025) 12 DEL CK 1871
Code of Civil Procedure,1908- Order 7 Rule 10Indian Penal Code, 1860- Section 120B, 406, 420Arbitration and Conciliation Act of 1996- Section 9, 29, 31, 32(7), 32(8), 34, 34(f), 37, 37(1)(b), 41
High Courts24 Dec 2025Disposed Of
Mamta Das Vs Puneet Das
Delhi High Court · (2025) 12 DEL CK 1868
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 114, Order 47Indian Divorce Act, 1869- Section 10(1)(ix)
High Courts24 Dec 2025Dismissed
Shristi Infrastructure Development Corporation Ltd Vs Airports Authority Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1867
Constitution of India, 1950- Article 14Aircraft Act, 1934- Section 9A
High Courts24 Dec 2025Allowed
Airports Authority Of India Vs Shristi Infrastructure Development Corporation Ltd & Ors.
Delhi High Court · (2025) 12 DEL CK 1866
Constitution of India, 1950- Article 14Aircraft Act, 1934- Section 9A
High Courts23 Dec 2025Disposed Of
Sanjeev Maggu Vs Additional Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 4078
Constitution of India-Article 226Customs Act, 1962-Section 112 (a), 112 (b), 114AAWarehousing (Custody and Handling of Goods) Regulations, 2016-Regulation 12
High Courts23 Dec 2025
Col. Laxmi Narayan (Retd.) & Ors. Vs Coal India Limited & Ors.
Delhi High Court · (2025) 12 DEL CK 2383
Constitution of India-Article 226, 227, 14, 21, 136, 299Delhi Judicial Service Rules, 1970-Rule 14(c)Mines and Minerals (Development and Regulation) Act-Section 2
High Courts23 Dec 2025
Shahid Yousuf Vs National Investigation Agency
Delhi High Court · (2025) 12 DEL CK 2378
National Investigation Agency Act, 2008-Sections 1(2), 3(2), 6, 11, 11(8), 16, 19, 21, 21(1), 21(2), 21(3), 21(4), 21(5), 22Code of Criminal Procedure, 1973-Sections 378(3), 397, 397(1), 397(2), 482Code of Criminal Procedure, 1898-Section 561-A
High Courts23 Dec 2025
Atma Ram Builders Pvt Ltd Vs Embassy Restaurant & Anr.
Delhi High Court · (2025) 12 DEL CK 2377
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), Sections 6 and 9Delhi Rent Control Act, 1958-Section 2(k), 3, 4, 6, 6A, 7, 9, 14(1), 15, 50Delhi and Ajmer-Merwara Rent Control Act, 1947
High Courts23 Dec 2025
MS Durga Builders Private Limited Vs Mr Ajay Relan & Ors.
Delhi High Court · (2025) 12 DEL CK 2376
Code of Civil Procedure, 1908-Order 7 Rule 11, XXIII Rule 3Indian Evidence Act, 1873-Section 114(g)Indian Contract Ac, 1872-Sections 17, 18, 19
High Courts23 Dec 2025
Ashwani Sharma Vs Central Bureau Of Investigation
Delhi High Court · (2025) 12 DEL CK 2375
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 430Code of Criminal Procedure, 1973-Section 389IPC-Sections 120B, 420, 468, 471
High Courts23 Dec 2025
Chandigarh Horse Riders Society Vs Rajasthan Equestrian Association & Ors.
Delhi High Court · (2025) 12 DEL CK 2372
National Sports Development Code of India, 2011-Clauses 3.9 and 3.10 of Annexure II, 3.4 of Annexure-II, Relaxation Clause
High Courts23 Dec 2025
Harjit Singh Vs Sardar Rawel Singh Dead Thr Lrs & Ors
Delhi High Court · (2025) 12 DEL CK 2370
Code of Civil Procedure, 1908-Order XXIII Rule 1, VI Rule 17Constitution of India-Article 226
High Courts23 Dec 2025
Truevalue Marketing Services Private Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 2360
RDB Act-Section 7(2), Chapter V, 19(23), 26, 30, 30-ACode of Civil Procedure, 1908-Section 21Constitution of India-Article 226
High Courts23 Dec 2025
Umesh Kumar Vs State (GNCT) Of Delhi
Delhi High Court · (2025) 12 DEL CK 2359
Indian Penal Code-Section 363, 366A, 328, 365, 366, 376Cr.P.C.-Section 313
High Courts23 Dec 2025
Ajay Chauhan Vs Sales Tax Officer Class II AVATO Ward 96 Zone 9 & Ors.
Delhi High Court · (2025) 12 DEL CK 2385
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73SGST Act (Telangana GST Act)-Section 73
High Courts23 Dec 2025
Bijay Kumar Dubey Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 2386
Central Civil Services (Pension) Rules, 1972-Rule 38, 38(2), 49, 49(2)Fundamental Rules-Rule 9(21)CCS (EOP) Rules-Rule 4(b)(iv)