Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21CPC-Order 23 Rule 1, 23 Rule 1 (3), 23 Rule 1 (4)Constitution of India-Article 226, 227, 136

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High Courts26 Mar 2025Disposed Of

Backbone Overseas Vs Assistant Commissioner Of Customs, Foreign Post Office, New Delhi & Anr.

Delhi High Court · (2025) 03 DEL CK 2059

Constitution of India-Article 226 and 227Customs Act, 1962-Section 108

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High Courts26 Mar 2025Dismissed

Mr.S.P.S.Chauhan Vs The Oriental Insurance Company

Delhi High Court · (2025) 03 DEL CK 2056

Constitution of India-Article 226General Insurance [Conduct, Discipline and Appeal] Rules, 1975-Rule 25

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High Courts26 Mar 2025Dismissed

Dr O P Singh Vs Delhi Skill And Entrepreneurship University & Anr.

Delhi High Court · (2025) 03 DEL CK 2053

Constitution of India-Article 226Delhi Skill and Entrepreneurship University Act, 2019-Section 12, 12(16), 12(17), 23, 30DSEU (First) Statutes, 2020-Statute 4, Clause 4(13)

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High Courts26 Mar 2025Disposed Of

Bridgestone India Pvt. Ltd. Vs Union Of India & Anr.

Delhi High Court · (2025) 03 DEL CK 2048

Customs Act, 1962-Section 130

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High Courts26 Mar 2025Disposed Of

Rishiroop Limited Vs Union Of India & Anr.

Delhi High Court · (2025) 03 DEL CK 2046

Customs Act, 1962-Section 130

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High Courts26 Mar 2025Partly Allowed

Aparna Mishra & Ors. Vs National Education Society For Tribal Students Through Commissioner & Anr.

Delhi High Court · (2025) 03 DEL CK 2039

University Grants Commission Act, 1956-Section 2(f), 22, 22(3)

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High Courts26 Mar 2025Disposed Of

Rakesh Kumar Tomar Vs D.A.V. College Managing Committee

Delhi High Court · (2025) 03 DEL CK 2036

Constitution of India-Article 226, 12, 141Delhi School Education Acts and Rules, 1973-Section 10Societies Registration Act, 1860

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High Courts26 Mar 2025Dismissed

Delhi Jal Board Vs Delhi Integrated Multi Model Transit System Ltd. (DIMTS)

Delhi High Court · (2025) 03 DEL CK 2034

Arbitration and Conciliation Act, 1996-Section 34, 12, 13, 14(2), 34(2), 34(2-A), 75, 81, 28(1)(a), 28(3), 31(3)Arbitration and Conciliation (Amendment) Act, 2015

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High Courts26 Mar 2025Dismissed