High Courts23 Jan 2025
Vikram Singh Gahlot & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 01 DEL CK 2082
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 402 of 412
High Courts23 Jan 2025
Sh. Prasadi Lal Vs The Presiding Officer, Labour Court New Delhi & Anr.
Delhi High Court · (2025) 01 DEL CK 1993
Constitution of India-Article 226, 227, 136, 311(2)Industrial Disputes Act
High Courts23 Jan 2025Disposed Of
Chirag Arora Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 01 DEL CK 1768
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Protection of Women from Domestic Violence Act, 2005 - Section 12
High Courts23 Jan 2025Disposed Of
M/s National Insurance Co. Ltd Vs Mr Rajender Singh Meena (Injured) & Ors
Delhi High Court · (2025) 01 DEL CK 1767
Motor Vehicles Act, 1988 - Section 173Indian Penal Code, 1860 - Section 279, 338
High Courts23 Jan 2025Disposed Of
Cholamandalam Ms General Insurance Co Ltd & Ors Vs Deepika Talwar & Ors
Delhi High Court · (2025) 01 DEL CK 1766
Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 173Indian Penal Code, 1860 - Section 279, 304A
High Courts23 Jan 2025Dismissed
Vishvanath Agarwal Vs Election Commission Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1765
Constitution of India, 1950 - Article 226, 227, 327, 328, 329(b)Representation of People Act, 1951 - Section 80, 81, 100, 100(1)(c), 100(1)(d)(iv) 105, 107(1), 170
High Courts23 Jan 2025Dismissed
Lalit Vs State (Nct Of Delhi)
Delhi High Court · (2025) 01 DEL CK 1764
Code of Criminal Procedure, 1973 - Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 67
High Courts23 Jan 2025Dismissed
Bimal Roy Gambhir Vs Dilip Gambhir & Others
Delhi High Court · (2025) 01 DEL CK 1763
Limitation Act, 1963 - Article 113Transfer of Property Act 1882 - Section 122, 123Delhi Development Act, 1957 - Section 12
High Courts23 Jan 2025Dismissed
Ms Pooja Anand Vs Basic Chemicals Cosmetics And Dyes Export Promotion Council (Chemexcil) & Anr
Delhi High Court · (2025) 01 DEL CK 1761
Constitution of India, 1950 - Article 12, 226
High Courts23 Jan 2025Dismissed
Sh. Prasadi Lal Vs Presiding Officer, Labour Court New Delhi And Anr
Delhi High Court · (2025) 01 DEL CK 1740
Constitution of India, 1950 - Article 136, 226, 227
High Courts23 Jan 2025Disposed Of
Dalip Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1729
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 120B, 302, 307, 392
High Courts23 Jan 2025Allowed
Sri Ram Gupta Vs Lalit Kumar And Ors
Delhi High Court · (2025) 01 DEL CK 1725
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 1 Rule 10Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B, 38
High Courts22 Jan 2025
Shri Ravi Arora Vs Shri Vijay Shanker
Delhi High Court · (2025) 01 DEL CK 2060
Slums Area (Improvement and Clearance) Act, 1956Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)
High Courts22 Jan 2025
Sadbhav Engineering Ltd. Vs Micro And Small Enterprises Facilitation Council, New Delhi & Ors.
Delhi High Court · (2025) 01 DEL CK 2061
Letters Patent Act, 1866-Clause XCompanies Act, 1956Micro, Small and Medium Enterprises Development Act, 2006-Section 18(1), 18(3)
High Courts22 Jan 2025
Rajeev Electricals Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2025) 01 DEL CK 2062
Constitution of India-Article 226
High Courts22 Jan 2025
Abdul Sattar & Anr. Vs Maslah Uddin
Delhi High Court · (2025) 01 DEL CK 2075
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)
High Courts22 Jan 2025
S.C. Gupta Vs D.D.A. & Ors.
Delhi High Court · (2025) 01 DEL CK 2086
CPC-Section 151
High Courts22 Jan 2025
Satvinder Singh Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2025) 01 DEL CK 2030
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 15
High Courts22 Jan 2025
Shri Kesar Dass Arora & Anr. Vs Shri Vijay Shanker
Delhi High Court · (2025) 01 DEL CK 2031
Slums Area (Improvement and Clearance) Act, 1956Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)
High Courts22 Jan 2025
Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors.
Delhi High Court · (2025) 01 DEL CK 2033
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)Slums Area (Improvement and Clearance) Act, 1956