COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 344 of 346
High Courts09 Jan 2025
Indian Hockey Federation Vs UOI & Ors.
Delhi High Court · (2025) 01 DEL CK 2063
High Courts09 Jan 2025
Manohar Lal Bhatia Vs Harpal Singh Lamba
Delhi High Court · (2025) 01 DEL CK 2066
High Courts09 Jan 2025
M/s Manjally Jewellers Vs Director General Of Foreign Trade & Ors.
Delhi High Court · (2025) 01 DEL CK 2034
Foreign Trade (Development & Regulation) Act, 1992Foreign Trade (Regulation) Rules, 1993
High Courts09 Jan 2025Disposed Of
Staff Selection Commission And Others Vs Sanjay Kumar
Delhi High Court · (2025) 01 DEL CK 1647
High Courts09 Jan 2025Disposed Of
Govt Of Nct Of Delhi Through The Chief Secretary & Anr Vs Sachin Kumar
Delhi High Court · (2025) 01 DEL CK 1646
High Courts09 Jan 2025Disposed Of
Amar Singh And Sons Tree Nuts Llp Vs Superintendent Of Cutoms, Epm, Import & Ors
Delhi High Court · (2025) 01 DEL CK 1659
Constitution of India, 1950 - Article 226Central Excise Act, 1944 - Section 35FCustoms Act, 1962 - Section 111(o), 112(a)(ii, 125(1), 129A, 129E
High Courts08 Jan 2025
Arjun Chawla Vs Punjab National Bank & Anr.
Delhi High Court · (2025) 01 DEL CK 2107
Punjab National Bank (Employees') Pension Regulations, 1995-Regulation 2(1), 20(3)(i), 29, 29(1) & (2), 29(2)Central Civil Services (Pension) Rules, 1972-Rule 48-A, Sub-rule 2 of Rule 48-A
High Courts08 Jan 2025
Shyam Sunder Sethi Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 01 DEL CK 2108
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Constitution of India-Article 226Limitation Act-Article 113
High Courts08 Jan 2025Allowed
Center For Research Planning And Action Vs National Medicinal Plants Board Ministry Of Ayush Government Of India
Delhi High Court · (2025) 01 DEL CK 2109
Commercial Courts Act, 2015-Section 13(1)Arbitration and Conciliation Act, 1996-Section 34, 37, 33, 75, 81, 8, 9, 16, 17Indian Contract Act-Section 56
High Courts08 Jan 2025
Sh. Suresh Chand Sharma & Ors. Vs North Delhi Municipal Corporatoin & Ors.
Delhi High Court · (2025) 01 DEL CK 2110
Code of Civil Procedure, 1908-Section 104 (1) (i), Order XLIII Rule 1 (a), 151, VII Rule 10, 7 Rule 10, 9The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 20
High Courts08 Jan 2025Allowed
Late Sh. Lal Chand Verma Through His Legal Heir Vs Union Of India & Anr.
Delhi High Court · (2025) 01 DEL CK 2111
Income Tax Act, 1961-Section 148A(b), 148, 147, 148A, 148A(d), 139, 90, 90A, 135A, 132, 132A, 133A, 151, 159, 159(2)(b), 161, 162, 167, 292BConstitution of India-Article 226Indian Income-tax Act-Section 66(2)
High Courts08 Jan 2025
CRB Capital Markets Limited (In Provisional Liquidation) Through Its Ex Director Mr. C. R. Bhansali Vs Anoop Jain & Ors.
Delhi High Court · (2025) 01 DEL CK 2112
Companies Act, 1956-Section 433, 434, 441, 446(2)(b), 456, 457, 481, 483, 521, 531, 531A, 536, 536(2), 562(2)Reserve Bank of India Act, 1934-Section 45 MB (2)Sick Industrial Companies (Special Provisions) Act, 1985-Section 16, 17, 18, 22, 25
High Courts08 Jan 2025
Ajay Kumar & Ors. Vs Delhi Development Authority Through Vice Chairman
Delhi High Court · (2025) 01 DEL CK 2113
Delhi Development Act, 1957Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968
High Courts08 Jan 2025
M/s Kalsi Finance Pvt. Ltd. Vs D. D. A.
Delhi High Court · (2025) 01 DEL CK 2114
Constitution of India-Article 226, 227, 32, 329, 136Urban Land (Ceiling and Regulation) ActCode of Civil Procedure, 1908-Order XXIII Rule 3
High Courts08 Jan 2025
Novartis AG & Anr. Vs Natco Pharma Limited
Delhi High Court · (2025) 01 DEL CK 2051
Code of Civil Procedure, 1908-Order VIII Rule 9, VIII Rule 1, XXXIX Rule 4, XXXIX Rules 1 and 2, VI Rule 17, XI Rule 1 (12)Commercial Courts Act, 2015Patents Act, 1970-Section 15, 11-A, 12, 13, 64
High Courts08 Jan 2025
Smt. Neelam Gaur Vs The Government Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2025) 01 DEL CK 2070
High Courts08 Jan 2025
Sharma Sales Corporation & Ors. Vs Delhi State Industrial And Infrastructure Dev. Corp. Ltd. (DSIIDC)
Delhi High Court · (2025) 01 DEL CK 2072
High Courts08 Jan 2025
Aaone Developers Pvt Ltd Vs Sabita Jha & Anr.
Delhi High Court · (2025) 01 DEL CK 1983
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VII Rule 11 (also printed as Order 7 Rule 11), Section 80(2)Commercial Courts Act, 2015-Section 12-A, 12A, 12A(1)Legal Services Authorities Act, 1987