High Courts22 Jan 2025
Rajeev Electricals Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2025) 01 DEL CK 2062
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,903 judgments · page 336 of 346
High Courts22 Jan 2025
Abdul Sattar & Anr. Vs Maslah Uddin
Delhi High Court · (2025) 01 DEL CK 2075
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)
High Courts22 Jan 2025
S.C. Gupta Vs D.D.A. & Ors.
Delhi High Court · (2025) 01 DEL CK 2086
CPC-Section 151
High Courts22 Jan 2025
Satvinder Singh Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2025) 01 DEL CK 2030
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 15
High Courts22 Jan 2025
Shri Kesar Dass Arora & Anr. Vs Shri Vijay Shanker
Delhi High Court · (2025) 01 DEL CK 2031
Slums Area (Improvement and Clearance) Act, 1956Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)
High Courts22 Jan 2025
Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors.
Delhi High Court · (2025) 01 DEL CK 2033
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)Slums Area (Improvement and Clearance) Act, 1956
High Courts22 Jan 2025Dismissed
Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors
Delhi High Court · (2025) 01 DEL CK 1733
Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B(8)
High Courts22 Jan 2025Dismissed
M/s Skytech Construction Ltd Vs Ashok Kumar Sharma
Delhi High Court · (2025) 01 DEL CK 1732
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 9 Rule 7, Order 9 Rule 13, Order 17 Rule 2
High Courts22 Jan 2025Dismissed
Shri Ravi Arora Vs Shri Vijay Shanker
Delhi High Court · (2025) 01 DEL CK 1738
Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B(8)
High Courts22 Jan 2025Dismissed
Jyoti Alias Kittu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1739
Bharatiya Nyaya Sanhita, 2023 - Section 110, 351Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 376
High Courts22 Jan 2025Disposed Of
Nivin Vs State Nct Of Delhi & Anr. & Ors
Delhi High Court · (2025) 01 DEL CK 1731
High Courts22 Jan 2025Dismissed
S.C. Gupta Vs D.D.A. & Ors
Delhi High Court · (2025) 01 DEL CK 1730
Code of Civil Procedure, 1908 - Section 151
High Courts22 Jan 2025Dismissed
Rajneesh Vs State N.C.T. Of Delhi
Delhi High Court · (2025) 01 DEL CK 1726
Code of Criminal Procedure, 1973 - Section 164, 313, 428Indian Penal Code, 1860 - Section 328, 363, 366, 376
High Courts22 Jan 2025Dismissed
Cholamandalam Ms General Insurance Co. Ltd Vs Usha Gupta And Ors
Delhi High Court · (2025) 01 DEL CK 1720
Motor Vehicles Act, 1973 - Section 173Indian Penal Code, 1860 - Section 279, 304A
High Courts22 Jan 2025Disposed Of
Kuldeep Singh Sengar Vs Central Bureau Of Investigation
Delhi High Court · (2025) 01 DEL CK 1719
High Courts22 Jan 2025Disposed Of
Zakir Hussain Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1718
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 100, 100(4), 436A, 439Indian Penal Code, 1860 - Section 34, 294, 323, 330, 342, 354, 506B, 509
High Courts22 Jan 2025Disposed Of
Sanjay Vs State Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1717
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 100, 100(4), 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 37, 41, 42, 43, 50, 50(5), 51, 52A, 52A(2), 52A(3), 52A(4), 53(1)
High Courts21 Jan 2025
Walnut Pictures & Ors. Vs Rajyesh Patni
Delhi High Court · (2025) 01 DEL CK 2094
Constitution of India-Article 227CPC-Order VIII Rule 1Commercial Courts Act, 2015
High Courts21 Jan 2025Dismissed
Next Generation Business Powers Systems Ltd Vs Telecommunication Consultants India Ltd
Delhi High Court · (2025) 01 DEL CK 2069
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 34, 34(2), 34(2-A), 28(1)(a), 28(3)
High Courts21 Jan 2025
Dr Pritam Gupta & Anr. Vs Smt Shanti Devi
Delhi High Court · (2025) 01 DEL CK 2083