High Courts29 Jan 2025Dismissed

Vikash @ Pareek Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1786

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)
High Courts29 Jan 2025Dismissed

Om Prakash @ Fauji Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1784

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)
High Courts29 Jan 2025Disposed Of

Suleman Samad Vs State Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1781

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 479, 483Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 354, 354A
High Courts28 Jan 2025Partly Allowed

Raju @ Chanakya Vs The State (Govt. Of NCT) Delhi

Delhi High Court · (2025) 01 DEL CK 2097

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415 (2)Indian Penal Code, 1860-Section 302, 34, 300, Exception 1 to Section 300, Exception 4 of Section 300, 304 Part I, 304 Part IICode of Criminal Procedure-Section 164, 313
High Courts28 Jan 2025

Naresh Kumar Jain Vs R.L. Kapoor Since Deceased & Ors.

Delhi High Court · (2025) 01 DEL CK 2059

Code of Civil Procedure, 1908 (CPC)-Order VII Rule 10, XXI Rule 58, XXI Rule 97, XXI Rule 97(2), XXI Rule 98, XXI Rule 99, XXI Rule 100, XXI Rule 101, XXI Rule 102, XXI Rule 103, XXI Rules 97 to 106, Section 11, 96, 100, 151Delhi Land Reforms Act, 1954-Section 185Transfer of Property Act, 1882-Section 52