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Delhi High Court judgments, 2025

6,365 judgments · page 263 of 319

High Courts20 Mar 2025Dismissed

Md.Ayaz Vs State Of Delhi

Delhi High Court · (2025) 03 DEL CK 1720

Criminal Procedure Code, 1973-Sections 397, 401, 161, 164Indian Penal Code, 1860-Sections 498A, 306, 302, 304, 107
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High Courts20 Mar 2025Dismissed

Divya Rastogi Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 03 DEL CK 1090

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 408,420, 467, 468, 471
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High Courts20 Mar 2025Dismissed

Faith Constructions Vs N.W.G.E.L Church

Delhi High Court · (2025) 03 DEL CK 1085

Code of Civil Procedure, 1908 - Section 16, 17, 18, 19, 20Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 11, 11(5), 11(6), 21
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High Courts19 Mar 2025Dismissed

State Vs Praveen & Anr.

Delhi High Court · (2025) 03 DEL CK 1875

Code of Criminal Procedure, 1973-Section 378Indian Penal Code, 1860-Sections 392, 394, 308, 323, 342, 34
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