High Courts04 Sept 2025Disposed Of
Crest Digitel Private Limited Vs Delhi Metro Rail Corporation Limited & Anr.
Delhi High Court · (2025) 09 DEL CK 1612
General Financial Rules, 2017-Rule 194, 194(ii)Specific Relief Act, 1963-Section 20A, 41(ha)
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 180 of 346
High Courts04 Sept 2025Disposed Of
Vikash Vs Delhi Medical Council & Ors.
Delhi High Court · (2025) 09 DEL CK 1613
Constitution of India-Article 226, 227Evidence Act
High Courts04 Sept 2025Disposed Of
DPMI Vocational Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1614
Constitution of India-Article 226, 14
High Courts04 Sept 2025Allowed
Cembond Constructions Pvt Ltd Vs National Thermal Power Corporation Limited
Delhi High Court · (2025) 09 DEL CK 1615
Constitution of India-Article 19
High Courts04 Sept 2025Disposed Of
Yusuf Baig Vs Goverment Of N.C.T Of Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1616
High Courts04 Sept 2025Dismissed
Tata Capital Limited Vs Krishan Kumar Garg & Anr.
Delhi High Court · (2025) 09 DEL CK 1634
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11
High Courts04 Sept 2025Disposed Of
Jaya Tanwar Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1673
DMC Act-Section 345A
High Courts04 Sept 2025Allowed
Girija Devi Vs The State Of GNCT Of Delhi Through Its Chief Secretary & Ors.
Delhi High Court · (2025) 09 DEL CK 1704
Constitution of India-Article 12, 14
High Courts04 Sept 2025Dismissed
Vijay Kumar Kabra (Deceased) Through Lr Vs Sheela Singh
Delhi High Court · (2025) 09 DEL CK 1775
Delhi Rent Control Act, 1958-Section 14 (1)(e)
High Courts04 Sept 2025Dismissed
Trishna & Anr. Vs Seema & Anr.
Delhi High Court · (2025) 09 DEL CK 1776
High Courts04 Sept 2025Allowed
Himanshu Gupta & Ors. Vs The State (State Of Delhi) & Anr.
Delhi High Court · (2025) 09 DEL CK 1792
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 34, 323, 354, 354B, 506, 509
High Courts04 Sept 2025Allowed
Manish @ Titu Bidhuri Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1794
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Section 281
High Courts04 Sept 2025
National Medical Commission Vs National Capital Region Institute Of Medical Sciences & Ors.
Delhi High Court · (2025) 09 DEL CK 1848
High Courts04 Sept 2025
National Medical Commission Vs Index Medical College, Hospital And Research Centre & Ors.
Delhi High Court · (2025) 09 DEL CK 1850
National Medical Commission Act, 2019-Section 3, 16Prevention of Corruption Act, 1988BNS
High Courts04 Sept 2025Dismissed
Aditya Jha Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1878
High Courts04 Sept 2025
Neelam Jain Vs Vandana Sachdeva & Anr
Delhi High Court · (2025) 09 DEL CK 1927
Delhi Rent Control Act 1958-Section 25-B (8), 14(1)(e)
High Courts04 Sept 2025Dismissed
Union Of India & Ors. Vs Sub Maj Om Chand Retd
Delhi High Court · (2025) 09 DEL CK 1938
Constitution of India-Article 226
High Courts04 Sept 2025Disposed Of
Flt. Lt Deeksha Shukla (Retd) Vs Union Of India Ministry Of Defence & Anr.
Delhi High Court · (2025) 09 DEL CK 1940
AFT ActAir Force Act
High Courts04 Sept 2025Disposed Of
Neeraj Bhanupratap Singh Vs Additional Commissioner Of Customs (Export)
Delhi High Court · (2025) 09 DEL CK 2021
Constitution of India-Articles 226, 227Customs Act, 1962-Section 2(20)
High Courts04 Sept 2025Disposed Of
Sonaram Bagadaram Mali Vs The Commissioner Of Custom & Ors.
Delhi High Court · (2025) 09 DEL CK 2022
Constitution of India-Article 226Customs Act, 1962-Section 128