High Courts11 Sept 2025Dismissed
Rinku Singh Vs The Presidents Secretariat & Anr.
Delhi High Court · (2025) 09 DEL CK 1989
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 172 of 346
High Courts11 Sept 2025Disposed Of
Dileep G Vs Union Public Service Commission & Ors.
Delhi High Court · (2025) 09 DEL CK 1991
High Courts11 Sept 2025
M/s SAP India Private Limited Vs Commissioner Of Customs (Import)
Delhi High Court · (2025) 09 DEL CK 2037
Customs Act, 1962-Section 130, 28
High Courts11 Sept 2025
Vindhya Telelinks Limited & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 2038
BIS Act, 2016
High Courts11 Sept 2025
Ms. Puja Jayant & Ors. Vs Commissioner Of Customs, IGI Airport
Delhi High Court · (2025) 09 DEL CK 2039
Constitution of India-Articles 226, 227Customs Act, 1962-Section 111(d), 111(i), 111(j), 111(l), 111(m), 111(o), 125, 112(a), 112(b), 114AA, 150
High Courts11 Sept 2025Disposed Of
M/S Bhagmal And Sons Vs Sales Tax Officer / AVATO & Ors.
Delhi High Court · (2025) 09 DEL CK 2040
Constitution of India-Articles 226 & 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts11 Sept 2025Disposed Of
Gaurav Vs Superintendent, CGST
Delhi High Court · (2025) 09 DEL CK 2041
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 29, 29(2)
High Courts11 Sept 2025
Court On Its Own Motion Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 2042
High Courts11 Sept 2025Dismissed
Dr Surendra Kumar Gupta Vs Delhi Skill And Entrepreneurship University & Ors.
Delhi High Court · (2025) 09 DEL CK 2066
Constitution of India-Article 226
High Courts11 Sept 2025Dismissed
Pratibha Vs Union Of India & Anr.
Delhi High Court · (2025) 09 DEL CK 2108
Life Insurance Corporation of India (Staff) Rules, 1960-Regulation 14LIC of India (Recruitment of Apprentice Development Officers) Regulations, 1999Constitution of India-Article 16, 311, 311(2)
High Courts11 Sept 2025Dismissed
Zoom Insurance Brokers Pvt. Ltd Vs Assistant Commissioner Of Income Tax, Circle - 5(1), New Delhi
Delhi High Court · (2025) 09 DEL CK 2125
Income-tax Act, 1961-Section 129, 132, 147, 148, 148A, 148A(1), 148A(b), 148A(c), 148A(d), 148A(3), 148(3)(i), 149(1)(b), 143A(3)
High Courts11 Sept 2025Disposed Of
Krishna Caters Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1600
Constitution of India-Article 226 (1), 226(2)Railways Act, 1989-Section 73, 79
High Courts10 Sept 2025Dismissed
Shyam Bharteey Vs Central Board Of Film Certification Regional Officer Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1625
Constitution of India-Article 226, 19(1)(a)Cinematograph Act, 1952-Section 4, 5B, 5C, 5DCinematograph (Certification) Rules, 1983-Rule 22, 22(9)(f), 24(1)
High Courts10 Sept 2025
Jackie Verma & Ors. Vs Sanjay Sharma
Delhi High Court · (2025) 09 DEL CK 1637
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11Income Tax Act, 1961-Section 269SS, 269ST, 271DABSA (65B Evidence Act)-Section 63
High Courts10 Sept 2025Dismissed
Meena Jindal Vs Vijay Kumar
Delhi High Court · (2025) 09 DEL CK 1638
Code of Civil Procedure, 1908-Section 115, Order VI Rule 17
High Courts10 Sept 2025Dismissed
Sanjay Pandey Vs Lalita
Delhi High Court · (2025) 09 DEL CK 1658
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 14(1)(a), 25(4), 25(5), 25B(8)Code of Criminal Procedure, 1973-Section 156(3), 200
High Courts10 Sept 2025Dismissed
Santosh Devi Vs Suresh Kumar Gupta
Delhi High Court · (2025) 09 DEL CK 1659
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 14-A, 25B, 25B(4), 25B(8)Slum Areas (Improvement and Clearance) Act, 1956-Section 19(1)(a)
High Courts10 Sept 2025Dismissed
Jitender Kumar Goomber Vs Surinder Pal Singh & Anr.
Delhi High Court · (2025) 09 DEL CK 1661
Delhi Rent Control Act, 1958-Section 14(1)(e)
High Courts10 Sept 2025Dismissed
Shri Jugesh Kumar Vs Smt Omwati Through Lrs
Delhi High Court · (2025) 09 DEL CK 1662
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 27, 25B(8)
High Courts10 Sept 2025Dismissed
Ashwani Kumar Srivastava Vs Akhilesh Srivastava
Delhi High Court · (2025) 09 DEL CK 1676
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 25, XLI Rule 27, 41 Rule 27(1)(aa)