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Delhi High Court judgments, 2025

6,957 judgments · page 135 of 348

High Courts10 Oct 2025Allowed

Harish Vs State (GNCT Of Delhi) & Anr.

Delhi High Court · (2025) 10 DEL CK 2137

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 528Code of Criminal Procedure, 1973-Sections 439, 482, 91, 506, 164, 161Indian Penal Code, 1860-Sections 376AB, 506
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High Courts10 Oct 2025Dismissed

Union Of India Through Secretary & Ors. Vs S K Jasra

Delhi High Court · (2025) 10 DEL CK 2132

Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(iii), 3(1)(a), 3(1)(c)CCS (CCA) Rules, 1965-Rule 14, 14(2), 14(3), 14(4), 14(5), 15, 29-AAdministrative Tribunals Act, 1985-Section 20
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High Courts10 Oct 2025Dismissed

Sandeep Kumar Vs Nihal Chand

Delhi High Court · (2025) 10 DEL CK 2157

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(4), 25B(5), 14, 14(1)(a) to 14(1)(l), 14-A, 25B(8), 14(7), Chapter IIIATransfer of Property Act
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High Courts10 Oct 2025Allowed

Harish Vs State (Gnct Of Delhi) And Anr

Delhi High Court · (2025) 10 DEL CK 1266

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Code of Criminal Procedure, 1973 - Section 91, 161, 164, 439, 482Indian Penal Code, 1860 - Section 376AB, 506
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