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Delhi High Court judgments, 2024

1,837 judgments · page 83 of 92

High Courts06 Feb 2024Dismissed

Sumit Khurana & Anr Vs Mohd Ibrahim

Delhi High Court · (2024) 02 DEL CK 0005

Delhi Rent Control Act, 1958 — Section 14(1)(e), 14A, 14B, 14D, 19, 25B, 25B(8)Code of Civil Procedure, 1908 — Section 115Evidence Act, 1872 — Section 116
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High Courts06 Feb 2024Dismissed

Himanshu Chopra Vs State & Anr.

Delhi High Court · (2024) 02 DEL CK 0003

Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 141(2)
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High Courts05 Feb 2024Dismissed

S Vs Union Of India & Ors.

Delhi High Court · (2024) 02 DEL CK 0040

Medical Termination of Pregnancy Rules, 2003 — Section 3BMedical Termination of Pregnancy Act, 1971 — Section 3, 3(1), 3(2)(a)(i), 3(2)(b), 3(2)(b)(i), 3(3), 5
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High Courts05 Feb 2024Disposed Of

Gurpreet Singh Vs State Of Nct Of Delhi

Delhi High Court · (2024) 02 DEL CK 0010

Constitution of India, 1950 — Article 14, 19, 21Code of Criminal Procedure, 1973 — Section 309, 436, 436A, 437, 439Indian Penal Code, 1860 — Section
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