High Courts01 Apr 2024Disposed Of
Ayush Pushp Vs Union Of India & Anr.
Delhi High Court · (2024) 04 DEL CK 0188
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 65 of 92
High Courts01 Apr 2024Disposed Of
Ram Wati Vs New-Delhi Municipal Council And Anr.
Delhi High Court · (2024) 04 DEL CK 0187
High Courts01 Apr 2024
Electra Power Transmission Systsems Vs Commissioner Delhi Goods And Service Tax And Others
Delhi High Court · (2024) 04 DEL CK 0186
High Courts01 Apr 2024Disposed Of
Vinod Tayal Vs Neha & Anr.
Delhi High Court · (2024) 04 DEL CK 0185
Code of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts01 Apr 2024Dismissed
Anandita Bhargava Vs Registrar General Delhi High Court
Delhi High Court · (2024) 04 DEL CK 0184
Code of Criminal Procedure, 1973 — Section 157(1), 167, 167(2), 167(3)Indian Penal Code, 1860 — Section 302, 376
High Courts01 Apr 2024Disposed Of
Shah Caters Vs Jag Pravesh Chandra Hospital & Anr
Delhi High Court · (2024) 04 DEL CK 0183
High Courts01 Apr 2024Dismissed
Himanshu And Ors Vs Directorate General Of Civil Aviation & Anr.
Delhi High Court · (2024) 04 DEL CK 0182
High Courts01 Apr 2024Disposed Of
Suresh Kumar Gupta & Anr Vs Shrilata Agarwal(Now Deceased Through Her Lr's) & Ors.
Delhi High Court · (2024) 04 DEL CK 0181
Code of Civil Procedure, 1908 — Section 89, Order 23, Order 23 Rule 3
High Courts01 Apr 2024
Tarun Kumar Vs Ajay Kumar
Delhi High Court · (2024) 04 DEL CK 0017
Code of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11, Order 7 Rule 11(a)Hindu Succession Act, 1956 — Section 16(3)
High Courts01 Apr 2024Disposed Of
Surjit Singh Yadav Vs Union Of India And Ors
Delhi High Court · (2024) 04 DEL CK 0010
High Courts01 Apr 2024Dismissed
M/S PCC Infrastructure Pvt. Ltd. Vs Airports Authority Of India
Delhi High Court · (2024) 04 DEL CK 0009
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)(c)
High Courts01 Apr 2024Allowed/Dismissed
Valley Iron & Steel Co.Ltd Vs Prinicipal Commissioner For Income Tax (Central)-1 & Ors.
Delhi High Court · (2024) 04 DEL CK 0008
Income Tax Act, 1961 — Section 68, 80IC, 80IC(8)(ix), 115BBE, 115BBE(1)(a), 115BBE(1)(b),143(3), 245D(3), 245D(4)
High Courts01 Apr 2024Dismissed
Rajeev Jhawar Vs Directorate Of Enforcement
Delhi High Court · (2024) 04 DEL CK 0006
Code of Criminal Procedure, 1973 — Section 82, 83, 174, 438, 482Prevention of Money Laundering Act, 2002 — Section 2(1)(u), 3, 4, 8(5), 19, 44, 45, 50Prevention of Corruption Act, 1988 — Section 7, 7A, 8, 9, 10, 12, 13(1)(d), 13(2)
High Courts01 Apr 2024Disposed Of
M/S Sana Food Products & Ors. Vs M/S Ashwmegh Spices Pvt. Ltd
Delhi High Court · (2024) 04 DEL CK 0005
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 8 Rule 10
High Courts01 Apr 2024Allowed
Abnash Chander Chadha Vs Balbir Kumar Chadha & Anr
Delhi High Court · (2024) 04 DEL CK 0003
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 13 Rule 1(3)Evidence Act, 1872 — Section 65(c), 66, 139, 146
High Courts01 Apr 2024Disposed Of
Pawan Sharma And Ors Vs State Govt Of Nct Of Delhi
Delhi High Court · (2024) 04 DEL CK 0002
Code of Criminal Procedure, 1973 — Section 164, 313, 313(1)(b), 437AIndian Penal Code, 1860 — Section 34, 328, 342, 366, 376D
High Courts01 Apr 2024Allowed
Himanshu Dawer Vs Hemchand & Ors
Delhi High Court · (2024) 04 DEL CK 0001
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts28 Mar 2024Disposed Of
Chowgule And Company Private Limited Vs Union Of India And Anr
Delhi High Court · (2024) 03 DEL CK 0192
Constitution of India, 1950 — Article 226Coal Mines (Special Provisions) Act, 2015 — Section 27
High Courts28 Mar 2024Disposed Of
Ashok Chaturbhuj Bhatia Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 0191
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2024Dismissed
Kulwant Singh Vs Vikas Ahuja
Delhi High Court · (2024) 03 DEL CK 0190
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(2), 25B(3), 25B(8), 50