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Delhi High Court judgments, 2024

1,837 judgments · page 55 of 92

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High Courts24 Apr 2024Dismissed

Mahamaya Infrabuild Pvt. Ltd Vs Earthcon Constructions Pvt. Ltd

Delhi High Court · (2024) 04 DEL CK 0223

Code of Civil Procedure, 1908 — Order 23 Rule 3, Order 11 Rule 6Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 14(2), 15(2), 30, 34, 36, 37
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High Courts24 Apr 2024Allowed

Union Of India & Anr Vs Balwant Singh

Delhi High Court · (2024) 04 DEL CK 0222

Constitution of India, 1950 — Article 226, 227Indian Council of World Affairs Act, 2001 — Section 4, 5(1)(e), 26, 26(1)
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High Courts24 Apr 2024Disposed Of

Radiant Cash Management Services Ltd Vs Assistant Commissioner Of State GST

Delhi High Court · (2024) 04 DEL CK 0221

Central Goods and Services Tax Act, 2017 — Section 73
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High Courts24 Apr 2024Dismissed

Vaibhav Vs Jawaharlal Nehru University

Delhi High Court · (2024) 04 DEL CK 0216

Constitution of India, 1950 — Article 14, 226
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High Courts24 Apr 2024Dismissed

Pawan Kumar Mathuri Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 0215

Constitution of India, 1950 — Article 226, 227
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High Courts23 Apr 2024Allowed

Priya Dhawan & Anr Vs Delhi University & Anr

Delhi High Court · (2024) 04 DEL CK 0219

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High Courts23 Apr 2024Dismissed

Priyanshi Pathak Vs Maharaja Agrasen Model School & Anr.

Delhi High Court · (2024) 04 DEL CK 0218

Constitution of India, 1950 — Article 226
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High Courts23 Apr 2024Disposed Of

Somraj@Dhami Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2024) 04 DEL CK 0217

Code of Criminal Procedure, 1973 — Section 91, 439(2), 482Arms Act, 1959 — Section 25, 54, 59
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High Courts23 Apr 2024Disposed Of

M/S Oravel Stays Pvt. Ltd. Vs Nikhil Bhalla

Delhi High Court · (2024) 04 DEL CK 0211

Arbitration and Conciliation Act, 1996 — Section 7, 7(1), 7(5), 8, 37(1)(a)
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High Courts22 Apr 2024Dismissed

We, The People Of India Vs Union Of India & Ors

Delhi High Court · (2024) 04 DEL CK 0199

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High Courts16 Apr 2024Disposed Of

Sumeet Singh Legal Heir Of Late Sh. Mohinder Mohan Singh Proprietor Of M/S Saran Singh And Sons Vs Commissioner Of Delhi Goods And Services Tax And Ors.

Delhi High Court · (2024) 04 DEL CK 0212

Central Goods and Services Tax Act, 2017 — Section 29, 29(2), 39
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High Courts16 Apr 2024Disposed Of

Anurag Vs Indira Gandhi National Open University

Delhi High Court · (2024) 04 DEL CK 0210

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High Courts16 Apr 2024Disposed Of

Maa Santoshi Pvt Iti & Anr. Vs Directorate General Of Training & Anr.

Delhi High Court · (2024) 04 DEL CK 0208

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High Courts16 Apr 2024Dismissed

Inder Goel Vs State & Anr.

Delhi High Court · (2024) 04 DEL CK 0206

Code of Criminal Procedure, 1973 — Section 156(3), 200, 397(3), 482
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High Courts16 Apr 2024

M/S. Kawatra Tents And Caterers Pvt. Ltd. Vs Delhi Urban Shelter Improvement Board (DUSIB)

Delhi High Court · (2024) 04 DEL CK 0205

Arbitration and Conciliation Act, 1996 — Section 12(5), 14(2), 15Delhi Urban Shelter Improvement Board Act, 2010 — Section 45
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High Courts16 Apr 2024Disposed Of

EX-LC Shreya Manhas Vs Union Of India And Ors

Delhi High Court · (2024) 04 DEL CK 0204

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High Courts16 Apr 2024Disposed Of

Shahpur Jat Village Society Vs Commissioner Of Police & Ors.

Delhi High Court · (2024) 04 DEL CK 0203

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High Courts16 Apr 2024Dismissed

Sunny Sachdeva Vs ACP North RTI Cell And Anr

Delhi High Court · (2024) 04 DEL CK 0202

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High Courts16 Apr 2024Dismissed

Saroj Nijhawan & Ors Vs Seema Chhabra & Ors.

Delhi High Court · (2024) 04 DEL CK 0201

Delhi High Court (Original Side) Rules, 2018 — Rule 5
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High Courts16 Apr 2024Disposed Of

Jeetu Kanwar Vs Union Of India & Ors

Delhi High Court · (2024) 04 DEL CK 0200

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