High Courts04 Jan 2023Disposed Of
Bhagwan Singh As Guardian Of Vivek Vs Govt Of Nct Of Delhi And Another
Delhi High Court · (2023) 01 DEL CK 0008
COURT ARCHIVE
Delhi High Court judgments, 2023
7,446 judgments · page 373 of 373
High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0007
Delhi Land Reforms Act, 1954 — Section 3(13), 81Delhi Development Act, 1957 — Section 9, 11Delhi Municipal Corporation Act, 1957 — Section 507
High Courts04 Jan 2023Disposed Of
Shubha Chakravarty & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0006
High Courts04 Jan 2023Allowed
Mohd Yaseen Vs Gulzar Begum
Delhi High Court · (2023) 01 DEL CK 0003
Delhi Rent Control Act, 1958 — Section 25B(5)
High Courts04 Jan 2023Allowed
Rajan Sood & Anr Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 0002
Land Acquisition Act, 1894 — Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Delhi Development Act, 1957 — Section 22(1)
High Courts04 Jan 2023
Ram Sarup Lugani & Anr Vs Nirmal Lugani & Ors
Delhi High Court · (2023) 01 DEL CK 0001
Code Of Civil Procedure, 1908 — Section 92, 151, Order 4 Rule 1, Order 33 Rule 1, Order 4 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 33 Rule 5, Order 33 Rule 8, Order 1 Rule 10, Order 7 Rule 10Indian Partnership Act, 1932 — Section 69, 69(1), 69(2)Limitation Act, 1963 — Section 3