High Courts06 Jan 2023Dismissed
Shyam Ali Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1376
Indian Penal Code-Sections 323, 325, 341, 147ITBP Act, 1992-Section 11, Rules 17, 22
COURT ARCHIVE
Delhi High Court judgments, 2023
7,405 judgments · page 367 of 371
High Courts06 Jan 2023Disposed Of
Suman Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1368
Hindu Marriage ActCr.P.C.-Section 125
High Courts06 Jan 2023Dismissed
Darshan Investment Pvt Ltd & Anr Vs Government Of NCT Of Delhi & Anr
Delhi High Court · (2023) 01 DEL CK 1394
Companies Act, 1956Delhi Land Reforms Act, 1954-Section 81, 150(3)(a), 185, 185(1), 185(4), Schedule IAct 38 of 1965
High Courts06 Jan 2023Dismissed
Ranchor Infra Developers Pvt. Ltd. Vs National Highways Authority Of India
Delhi High Court · (2023) 01 DEL CK 1391
Constitution of India-Article 14, 226Arbitration and Conciliation Act, 1996Industrial Disputes Act
High Courts06 Jan 2023Dismissed
Delhi Development Authority Vs Ramesh Lakhwani (Deceased) Through His Lrs & Anr.
Delhi High Court · (2023) 01 DEL CK 1390
Right to Information Act, 2005
High Courts06 Jan 2023Allowed
Govind Singh Vs M/s Satya Group Pvt Ltd & Anr.
Delhi High Court · (2023) 01 DEL CK 1412
Arbitration and Conciliation Act, 1996-Section 37, 34, 12, 12(5), 11, 11(5), 11(6), 14, 15, 4, 7, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015Settlement Act, 1958-Section 33
High Courts06 Jan 2023
Sukruti Dugal Vs Jahnavi Dugal & Ors
Delhi High Court · (2023) 01 DEL CK 0028
Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 39 Rule 4, Order 8 Rule 5, Order 12 Rule 6, Order 8 Rule 9, Order 8 Rule 10, Order 7 Rule 11, Order 6 Rule 17
High Courts06 Jan 2023Dismissed
Ritu Sethi Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2023) 01 DEL CK 0027
Code Of Criminal Procedure, 1973 — Section 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts06 Jan 2023Disposed Of
Ved Prakash @ Mistri Vs State (Nct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0026
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c), 29, 31, 31ACode Of Criminal Procedure, 1973 — Section 309
High Courts06 Jan 2023Dismissed
Virendra Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0025
Air Force Act, 1950 — Section 92, 92(i), 95Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Jan 2023
Nishant Khatri Vs Bar Council Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0024
All India Bar Examination Rules, 2010 — Rule 9, 10, 10(1), 10(1)(a)
High Courts06 Jan 2023Dismissed
Gaurav Paliwal Vs Central Warehousing Corporation & Ors
Delhi High Court · (2023) 01 DEL CK 0023
High Courts06 Jan 2023Dismissed
General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. And Anr.
Delhi High Court · (2023) 01 DEL CK 0022
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2A), 37
High Courts06 Jan 2023Disposed Of
Gaurav Baisoya Vs Union Of India And Ors
Delhi High Court · (2023) 01 DEL CK 0021
High Courts06 Jan 2023Allowed
Bablu Moreshwar Lawatre Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 419, 420, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts06 Jan 2023
Suraj Bhan Arya Vs Pooran Chand Arya
Delhi High Court · (2023) 01 DEL CK 0011
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 5, 6, 8
High Courts06 Jan 2023Disposed Of
Seema & Ors. Vs HDFC ERGO GEN Ins Co Ltd & Ors.
Delhi High Court · (2023) 01 DEL CK 0010
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Employees� Compensation Act, 1923 — Section 3(1), 3(1)(b), 3(1)(b)(i), 10, 30
High Courts06 Jan 2023Dismissed
Anita Jain Vs Parveen Kumar Jain
Delhi High Court · (2023) 01 DEL CK 0009
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts05 Jan 2023Disposed Of
Ms Rangoli Resorts Private Limited & Anr. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0930
CPC-Section 151
High Courts05 Jan 2023Disposed Of
Sunder Bhati Vs Anil Choudhary
Delhi High Court · (2023) 01 DEL CK 0915
CPC, 1908-Order 7 Rule 11, 6 Rule 17