High Courts13 Jan 2023Disposed Of
Rajender Kumar Gupta Vs Gadiwala Load Services Pvt. Ltd. & Ors.
Delhi High Court · (2023) 01 DEL CK 0914
COURT ARCHIVE
Delhi High Court judgments, 2023
7,411 judgments · page 355 of 371
High Courts13 Jan 2023Disposed Of
M/s. B B Metals Vs Bobinder Singh & Ors.
Delhi High Court · (2023) 01 DEL CK 0951
CPC-Order IX Rule 13
High Courts13 Jan 2023Disposed Of
Promila Sud & Ors. Vs Naveen Anand & Anr.
Delhi High Court · (2023) 01 DEL CK 0945
Partition Act, 1893-Section 4Hindu Succession Act, 1956-Section 22
High Courts13 Jan 2023
Paramjit Singh Gulati Vs Directorate Of Revenue Intelligence
Delhi High Court · (2023) 01 DEL CK 0971
Code of Criminal Procedure, 1973-Section 439, 309NDPS Act-Section 67, 37, 31 and 31-AConstitution of India-Article 21
High Courts13 Jan 2023Allowed
Jagbir @ Dada Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 01 DEL CK 0973
Indian Penal Code, 1860-Sections 376D, 406, 120B, 34Cr.P.C.-Section 164, 161
High Courts13 Jan 2023Allowed
Vivek Pandey Vs The State Govt Of Nct Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 0974
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 375, 376, 509, 506
High Courts13 Jan 2023Allowed
Mohd Junaid Qureshi Vs The State (NCT Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0976
Cr.P.C.-Section 439Indian Penal Code, 1860-Sections 392/397/411/201/120-B/34Arms Act-Sections 25/27
High Courts13 Jan 2023Dismissed
Ashwani Kumar Vs State
Delhi High Court · (2023) 01 DEL CK 0983
Indian Penal Code, 1860-Sections 419, 420, 468, 471, 120B, 34Information Technology Act, 2000-Sections 66 C, 66 DCode of Criminal Procedure, 1973-Sections 41A, 438, 482
High Courts13 Jan 2023Dismissed
The Institution Of Civil Engineers (India) Vs Union Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0986
Societies Act, 1860
High Courts13 Jan 2023Disposed Of
Sana College Of Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 01 DEL CK 0992
National Council for Teacher's Education Act, 1993-Section 18, Clause 17(1)NCTE Regulations, 2014-Para 8(6), 8(14), 10(3)
High Courts13 Jan 2023
Deepak Vs State
Delhi High Court · (2023) 01 DEL CK 1010
Indian Penal Code-Section 302/34, 397/34, 201/34, 365/34Code of Criminal Procedure, 1973-Section 161, 313Arms Act
High Courts13 Jan 2023Dismissed
M/s Suryapushpa Distributors Through Its Proprietor Mr Kishor Suresh Gadiya & Ors. Vs Rail Land Development Authority
Delhi High Court · (2023) 01 DEL CK 1034
Code of Civil Procedure, 1908-Order VI Rule 17, Section 151Arbitration and Conciliation Act, 1996-Sections 9, 9(2), 17 and 36Maharashtra Land Revenue Code-Section 247
High Courts13 Jan 2023Allowed
Jasbir Singh Vs Narcotics Control Bureau
Delhi High Court · (2023) 01 DEL CK 1145
Narcotics Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 20(b)(ii)(B), 21(b), 22(c), 23, 29, 67, 37, 19, 24, 27A, 42, 53CrPC-Section 164Indian Evidence Act-Section 25, 26, 27, 34
High Courts13 Jan 2023Dismissed
Punita Bhardwaj Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1153
CPC-Section 114, Order XLVII Rule 1Constitution of India-Article 226DMC Act, 1957-Section 435, 343(1), 347B
High Courts13 Jan 2023
India Tourism Development Corporation Vs M/s Bajaj Electricals Ltd.
Delhi High Court · (2023) 01 DEL CK 1222
Arbitration and Conciliation Act, 1996-Section 5, 9, 11, 33, 34, 34(3)CPC-Section 151Limitation Act-Section 5
High Courts13 Jan 2023Disposed Of
M/s. Engineering Syndicate Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 1228
Arbitration Act, 1940-Section 14, 15, 16, 30, 33Commercial Courts Act, 2015-Section 12, 12(2), 15The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Ordinance
High Courts13 Jan 2023Disposed Of
Jagvir Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1232
High Courts13 Jan 2023Disposed Of
Gwalior Alcobrew Private Limited Vs NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1262
Delhi Excise Act, 2009-Section 27, 72Delhi Excise Rules, 2010-Rule 9
High Courts13 Jan 2023Disposed Of
M/s Indo Spirits Vs Commissioner Of Excise, Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1265
Delhi Excise Act, 2009Delhi Excise Rules, 2010-Rule 56, 56(c)
High Courts13 Jan 2023Disposed Of
Abhishek Grover Vs Divisional Commissioner & Ors.
Delhi High Court · (2023) 01 DEL CK 1268