COURT ARCHIVE

Delhi High Court judgments, 2023

6,814 judgments · page 327 of 341

High Courts13 Jan 2023Dismissed

MB Power (Madhya Pradesh) Limited Vs State Bank Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 0848

Code of Civil Procedure, 1908-Order VII Rule 11, Section 9Electricity Act, 2003-Section 2(4), 2(28), 2(71), 79, 79(1)(a) to (d), 79(1)(b), 79(1)(f), 79(1)(g), 79(1)(h), 79(1)(k), 86, 86(1)(b), 86(1)(f), 94(2), 173, 174, 175Companies Act, 1956

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High Courts13 Jan 2023Dismissed

Shekhar Nijhawan Vs IFFCO Tokio General Insurance Co. Ltd. & Ors.

Delhi High Court · (2023) 01 DEL CK 0830

Motor Vehicles Act, 1988-Section 173, 133

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High Courts13 Jan 2023

M/s Indian Plywood And Sunmica Through Its Proprietor Md. Yusuf Hasan & Ors. Vs M/s Century World & Anr.

Delhi High Court · (2023) 01 DEL CK 0824

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High Courts13 Jan 2023Dismissed

Shekhar Nijhawan Vs Iffco Tokio General Insurance Co. Ltd. & Ors

Delhi High Court · (2023) 01 DEL CK 0070

Motor Vehicles Act, 1988 — Section 133, 173

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High Courts13 Jan 2023Allowed

Vivek Pandey Vs State Govt Of Nct Delhi And Anr.

Delhi High Court · (2023) 01 DEL CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 375, 376, 506, 509

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High Courts13 Jan 2023Allowed

Jagbir @ Dada Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2023) 01 DEL CK 0068

Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 34, 120B, 376D, 406

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High Courts13 Jan 2023Allowed

Paramjit Singh Gulati Vs Directorate Of Revenue Intelligence

Delhi High Court · (2023) 01 DEL CK 0067

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 309, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 31, 31A, 37, 67

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High Courts13 Jan 2023Disposed Of

M/S Indian Plywood And Sunmica Through Its Proprietor Md. Yusuf Hasan And Anr & Anr Vs M/S Century World & Anr

Delhi High Court · (2023) 01 DEL CK 0066

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High Courts13 Jan 2023Allowed

Mohd Junaid Qureshi Vs State (NCT Of Delhi)

Delhi High Court · (2023) 01 DEL CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 392, 397, 411Arms Act, 1959 — Section 25, 27

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High Courts13 Jan 2023

India Tourism Development Corporation Vs M/S Bajaj Electricals Ltd.

Delhi High Court · (2023) 01 DEL CK 0064

Delhi High Court Rules — Rule 5(3)Code Of Civil Procedure, 1908 — Section 151Arbitration and Conciliation Act, 1996 — Section 5, 9, 11, 33, 34, 34(3)

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High Courts13 Jan 2023

Jagvir Singh Vs Union Of India And Ors

Delhi High Court · (2023) 01 DEL CK 0063

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High Courts13 Jan 2023Disposed Of

M/S Engineering Syndicate Vs Delhi Development Authority

Delhi High Court · (2023) 01 DEL CK 0062

Arbitration Act, 1940 — Section 14, 15, 16, 30, 33Commercial Courts Act, 2015 — Section 12 12(2)Delhi High Court (Amendment) Act, 2015 — Section 4, 15, 19

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High Courts13 Jan 2023Allowed/Dismissed

M/S Sudhakara Infratech Private Limited Vs Executive Engineer (SLF)-Okhla, Municipal Corporation Of Delhi And Ors

Delhi High Court · (2023) 01 DEL CK 0061

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High Courts13 Jan 2023Allowed

M/S Jai Singh And Co Vs National Highways Authority Of India

Delhi High Court · (2023) 01 DEL CK 0060

Constitution Of India, 1950 — Article 14, 226Indian Contract Act, 1872 — Section 5Specific Relief Act, 1963 — Section 20

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High Courts13 Jan 2023Dismissed

Ikra Khan Vs Jamia Millia Islamia

Delhi High Court · (2023) 01 DEL CK 0059

Constitution Of India, 1950 — Article 14, 19, 21

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High Courts13 Jan 2023Dismissed

M/S Delhi Paper Products Co.Pvt. Ltd Vs Union Of India

Delhi High Court · (2023) 01 DEL CK 0058

Arbitration and Conciliation Act, 1996 — Section 11, 34, 37

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High Courts13 Jan 2023Disposed Of

Star India Pvt Ltd & Anr Vs Director Vikki Choudhry M/S UN Canned Media Pvt Ltd & Anr

Delhi High Court · (2023) 01 DEL CK 0057

Information Technology Act, 2000 — Section 67AIndian Penal Code, 1860 — Section 34, 292, 293Indecent Representation of Women (Prohibition) Act, 1986 — Section 4

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High Courts13 Jan 2023