High Courts16 Jan 2023Disposed Of
State NCT Of Delhi Vs Sunil Kumar
Delhi High Court · (2023) 01 DEL CK 1117
COURT ARCHIVE
Delhi High Court judgments, 2023
6,819 judgments · page 324 of 341
High Courts16 Jan 2023Disposed Of
Dinesh Chahal & Ors. Vs State By Dabri Police Station & Anr.
Delhi High Court · (2023) 01 DEL CK 1118
IPC-Sections 498A, 406, 34
High Courts16 Jan 2023Disposed Of
Sh. Dharampal Gupta Vs Smt. Laxmi Devi & Ors.
Delhi High Court · (2023) 01 DEL CK 1137
Transfer of Property Act, 1882-Section 53(A)
High Courts16 Jan 2023Disposed Of
Captain G. Raghavendra Reddy Vs Air India Limited
Delhi High Court · (2023) 01 DEL CK 1142
Constitution of India-Article 226
High Courts16 Jan 2023Allowed
Manjeet Singh Vs Guru Harkrishan Public School & Ors.
Delhi High Court · (2023) 01 DEL CK 1146
Delhi School Education Act, 1973-Section 10(1)
High Courts16 Jan 2023Allowed
Amit Sharma Vs Rama Goyal
Delhi High Court · (2023) 01 DEL CK 1155
Cr.P.C-Section 482, 374, 427Negotiable Instruments Act-Section 138
High Courts16 Jan 2023
United India Insurance Co. Ltd. Vs Smt. Sima Devi & Ors.
Delhi High Court · (2023) 01 DEL CK 1169
Limitation Act-Section 5Code of Civil Procedure-Section 151, 21Employees' Compensation Act, 1923-Section 30, 3, 10, 4-A(3), 21
High Courts16 Jan 2023Disposed Of
Apar Industries Limited Vs Sh Rummy Chhabra
Delhi High Court · (2023) 01 DEL CK 1185
High Courts16 Jan 2023Allowed
Bikanervala Foods Private Limited Vs M/s Saatvik Foods & Ors.
Delhi High Court · (2023) 01 DEL CK 1199
Arbitration and Conciliation Act, 1996-Section 11, 12, Schedule IV
High Courts16 Jan 2023Disposed Of
WNS Cares Foundation & Anr. Vs Union Of India
Delhi High Court · (2023) 01 DEL CK 1264
Foreign Contribution (Regulation) Act, 2010-Section 11(1), 12, 17, 17(1)FCRA Rules, 2011Foreign Contribution Regulation (Amendment) Act, 2020
High Courts16 Jan 2023
Akshat Baldwa & Ors. Vs Yash Raj Films & Ors.
Delhi High Court · (2023) 01 DEL CK 1266
Rights of Persons with Disabilities Act, 2016-Section 42, 2(h)Constitution of India-Article 21, 38(2), 19(1)(d), Part III1995 Act
High Courts16 Jan 2023Disposed Of
Sh. Anurag Sharma & Ors. Vs The Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1267
Societies Registration Act, 1860-Section 20Delhi Cooperative Societies Act, 2003
High Courts16 Jan 2023Disposed Of
Vayoo Nandan Finance Compay Pvt. Ltd. Vs Income Tax Officer, Ward 26 (1), Delhi
Delhi High Court · (2023) 01 DEL CK 1298
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts16 Jan 2023
MS Bridge Building Construction Co Pvt Ltd Vs Bharat Heavy Electricals Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 1312
Arbitration and Conciliation Act, 1996-Section 34, 12(5), 12, 16, 14, 29A, Explanation 1 to Section 12(1), 12(1), Fifth Schedule, Entry 22 of the Fifth Schedule, 4, 7, 15Contract Act, 1872-Section 9
High Courts16 Jan 2023Partly Allowed
United India Insurance Co.Ltd. Vs Sh.Ram Prakash Mishra & Ors.
Delhi High Court · (2023) 01 DEL CK 1331
Motor Vehicles Act, 1988-Section 173
High Courts16 Jan 2023Disposed Of
Nirdosh Kumar Vs Sonu & Ors.
Delhi High Court · (2023) 01 DEL CK 1327
Motor Vehicles Act, 1988-Section 173
High Courts16 Jan 2023Disposed Of
Mahabir Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1389
High Courts16 Jan 2023Dismissed
Aurbindo Chaudhuri Memorial Great Indian Dream Foundation Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 0831
Companies Act, 2013-Section 137, 460, 403, 252Company (Accounts) Rules, 2014-Rule 12Companies (Registration Offices and Fees) Rules, 2014
High Courts16 Jan 2023Disposed Of
Dr. Jitendra Pal Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0828
High Courts16 Jan 2023Partly Allowed
Novamax Industries LLP Vs Prem Appliances & Anr.
Delhi High Court · (2023) 01 DEL CK 0825
Designs Act-Section 19(1)(b), 22(3)Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4, XI Rule 1(5), XI Rule 1(10)Commercial Courts Act, 2015