High Courts05 Jan 2023Disposed Of
Neeraj Bhatt Vs The State (Govt. Of NCT) Of Delhi
Delhi High Court · (2023) 01 DEL CK 1359
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 376(2)
COURT ARCHIVE
Delhi High Court judgments, 2023
6,326 judgments · page 315 of 317
High Courts05 Jan 2023Disposed Of
Satya Dev Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1377
High Courts05 Jan 2023Dismissed
Union Of India & Anr. Vs M/S Indian Agro Marketing Co-Operative Ltd.
Delhi High Court · (2023) 01 DEL CK 0865
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2-A)
High Courts05 Jan 2023Partly Allowed
Suresh Puri Vs State Bank Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0861
Constitution of India-Article 12, 300ASBT (Officer's) Service Regulations, 1979-Regulation 67(a), 67(d), 67, 42, 57Conduct, Discipline & Appeal Rules, 1978-Rules 34.2, 34.3
High Courts05 Jan 2023Dismissed
Manak Shoe Company Pvt. Ltd. Vs HCL Comnet Systems And Services Ltd.
Delhi High Court · (2023) 01 DEL CK 0847
Code of Civil Procedure, 1908-Section 2(2), 47, Order XXI Rule 1, XXI Rule 1(2), XXI Rule 2, XXI Rule 2(2), XXI Rule 2(2A), XXI Rule 2(3), XXI Rules 18 and 19Arbitration and Conciliation Act, 1996Limitation Act, 1963-Article 125
High Courts05 Jan 2023
AIWA Co. Ltd. Vs AIVVA Enterprises Private Limited & Ors
Delhi High Court · (2023) 01 DEL CK 0039
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 4Trade Marks Act, 1999 — Section 2(1)(r)(ii)
High Courts05 Jan 2023
Dr. Reddys Laboratories Limited Vs Controller General Of Patents Designs And Trademarks
Delhi High Court · (2023) 01 DEL CK 0029
High Courts05 Jan 2023
Kleenoil Filtration India Pvt Ltd Vs Udit Khatri & Ors
Delhi High Court · (2023) 01 DEL CK 0019
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 3A, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 8 Rule 9, Order 8 Rule 10
High Courts05 Jan 2023Disposed Of
Neeraj Bhatt Vs State (Govt. Of Nct) Of Delhi
Delhi High Court · (2023) 01 DEL CK 0018
Constitution Of India, 1950 — Article 226Delhi Prison Rule, 2018 — Section 1210(2), 1211Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jan 2023Disposed Of
Gurvinder Pal Singh Vs Ravinder Kaur
Delhi High Court · (2023) 01 DEL CK 0017
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 311, 482
High Courts05 Jan 2023Dismissed
Koshar Ali Vs State Of Delhi Through SHO, PS. Crime Branch
Delhi High Court · (2023) 01 DEL CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474
High Courts05 Jan 2023Disposed Of
MS Rangoli Resorts Private Limited & Anr. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0015
Code Of Civil Procedure, 1908 — Section 151
High Courts05 Jan 2023Dismissed
State Vs Mohd. Naved@Pilla
Delhi High Court · (2023) 01 DEL CK 0014
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 437(3), 439, 439(2), 482Indian Penal Code, 1860 — Section 34, 186, 302, 307, 353, 394, 427, 506
High Courts05 Jan 2023Disposed Of
Satya Dev Yadav Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 0013
High Courts05 Jan 2023
Kamlesh Vs State
Delhi High Court · (2023) 01 DEL CK 0005
Code Of Criminal Procedure, 1973 — Section 294, 313, 374(2), 428, 432, 433, 433AIndian Penal Code, 1860 — Section 304, 305, 307, 375, 376, 376(2)(g), 394
High Courts05 Jan 2023Allowed
Shabbir Malik Vs State & Anr
Delhi High Court · (2023) 01 DEL CK 0004
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 173, 239, 240, 482Indian Penal Code, 1860 — Section 34, 120B, 408, 420, 506
High Courts04 Jan 2023
Rajan Sood & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 0876
Land Acquisition Act, 1894-Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)Delhi Development Act, 1957-Section 22(1)
High Courts04 Jan 2023Allowed
Mohd Yaseen Vs Gulzar Begum
Delhi High Court · (2023) 01 DEL CK 0907
Delhi Rent Control Act, 1958-Section 25B(5)
High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0896
Delhi Land Reforms Act, 1954-Section 81, 3(13), 150(3)(d)Delhi Development Act, 1957-Section 11, 9Delhi Municipal Corporation Act, 1957-Section 507
High Courts04 Jan 2023Dismissed
Bhagwan Singh As Guardian Of Vivek Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 0934
The Right of Children to Free and Compulsory Education Act, 2009